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Bombay High Court

Idar Sampa Khalapure And Another ... vs Suresh Dattatraya Sheshrao Kulkarni ... on 31 January, 2020

Author: V.K. Jadhav

Bench: V.K. Jadhav

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 BENCH AT AURANGABAD

                    1038 WRIT PETITION NO.14869 OF 2019

      IDAR SAMPA KHALAPURE AND ANOTHER THROUGH GPA
                  GHARAT SAMPATRAO BORADE
                                VERSUS
         SURESH DATTATRAYA SHESHRAO KULKARNI AND
                               ANOTHER
                                  ...
           Advocate for Petitioners : Mr. Dhorde Vikram R
                                  ...
                     CORAM : V.K. JADHAV, J.

Dated: January 31, 2020 ...

PER COURT :-

Stand over to 28.2.2020. Interim relief, if any, to continue, till then.
( V.K. JADHAV, J. ) ...
aaa/-
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