Bombay High Court
Idar Sampa Khalapure And Another ... vs Suresh Dattatraya Sheshrao Kulkarni ... on 31 January, 2020
Author: V.K. Jadhav
Bench: V.K. Jadhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
1038 WRIT PETITION NO.14869 OF 2019
IDAR SAMPA KHALAPURE AND ANOTHER THROUGH GPA
GHARAT SAMPATRAO BORADE
VERSUS
SURESH DATTATRAYA SHESHRAO KULKARNI AND
ANOTHER
...
Advocate for Petitioners : Mr. Dhorde Vikram R
...
CORAM : V.K. JADHAV, J.
Dated: January 31, 2020 ...
PER COURT :-
Stand over to 28.2.2020. Interim relief, if any, to continue, till then.
( V.K. JADHAV, J. ) ...
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