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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(1)(ii) in The Tinsukia and Dibrugarh Electric Supply Undertakings (Acquisition) Act, 1973

(ii)the book value of all works in progress taken over by the Government, excluding works paid for by consumers or prospective consumers ;