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State of Bihar - Section

Section 100 in Management and Working of the Forests

100. Scale of Furniture for use of Forest Officers on tour.

- As most of the forests are equipped with Rest Houses and Subordinates' rest sheds, the need of tents will not often arise; where tents are necessary the scale of camp furniture should not ordinarily exceed the following. (Government Order No. 2915-IIIF-56 R, dated the 26th March, 1931 and C.C.F.'s Letter No. 1148 dated the 9th February, 1961).
Designation of officers Sanctioned scale
Chief Conservator of Forests, 4 camp folding (office or dining) chairs.
Deputy Chief Conservator of Forests and Conservator ofForests. 1 camp folding long chair.
2 camp folding (dining) tables,
1 camp folding (office) table.
  1 camp folding teapoy.
  1 bath tub.
  1 camp commode with pan.
  2 chamberpots.
  1 camp folding wash hand table with basin
All Dy. Conservator of Forests.Working Plans Officers andAssistant Working Plans Officers 3 camp folding (office or dining) chairs.
1 camp folding long chair.
1 camp folding (dining) table.
  1 camp folding (office) table,
  1 camp folding teapoy.
  1 bath tub.
  1 camp commode with pan.
  2 chamber pots,
  1 camp folding wash hand table with basin.
Assistant Conservator of Forests and Extra. AssistantConservator of Forest attached to Divisions. 3 camp folding (office or dining) chairs.
1 camp folding long chair
1 camp folding (dining) table.
  1 camp folding (office) table.
  1 camp folding teapoy.
  1 bath tub.
  1 camp commode with pan.
  2 chamber pots.
  1 camp folding wash hand table with basin.
  1 camp folding (office or dining) chairs.
  1 camp folding (office or dining) table.
  1 camp folding teapoy.
  1 bath tub.
  1 camp commode with pan.
Camp Clerks, Surveyors and Draftsman. 2 chamber pots.
  1 camp folding wash hand table with basin.
Forest Rangers and officer-in-charge of Ranges. 2 camp folding office chairs
1 camp folding office table.
  1 camp folding (office) chair.
  1 camp folding (office) table.
Tents. - (i) The Chief Conservator of Forests has power to sanction the purchase of tents of different sizes or description up to a limit of Rs. 5000/- in each case within the limit of his budget allotment.
(ii)All tents are provided with salitas and they should always be wrapped up in their salitas for transport and storage.
(iii)Special care of tents to avoid damages from whiteants and damp is necessary and officers and their subordinates will be personally held responsible for the proper care of the tents issued to them when not in use, tents and their equipment should be properly stored on ants-proof-racks and should be frequently examined and aired when not in use.
(iv)A tent is expected with repairs to last in efficient condition for ten years.
(v)A record should be kept showing the date of purchase and full description of each tent with accessories that has been or is hereafter purchased. The tent should bear a distinguishing number and the date of purchase.
(vi)When a tent is proposed to be condemned as useless the Divisional Forest Officer will personally inspect the same and attach with his proposal a certificate of unfitness, in the following Form for the orders of the Conservator of Forests. When tents of under ten years use are proposed to be condemned the reasons must be fully and specially stated.
CertificateCertified that I have personally examined the undermentioned tent and I find its condition as under:In my opinion the tent should be condemned/is fit for use for a further years.
Circle number of the tent. Type and design of tent Size Year of purchase Condition
(vii)all condemned tents of any value should be sold, perfectly useless tents should be destroyed by fire or otherwise. The sale proceeds of old tents are to be credited to Government.