Section 10 in Motor Spirit and High Speed Diesel (Regulation of Supply, Distribution and Prevention of Malpractices) Order, 2005
10. Overriding effect.
- The provisions of this order shall have overriding effect notwithstanding anything to the contrary contained in any order made by a State Government or by any officer of such State Government before the commencement of this order except as respects anything done or omitted to be done there under before such commencement.
