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State of Madhya Bharat - Section

Section 7 in The Madhya Bharat Abolition of Jagirs Rules

7.

The Jagir Commissioner shall prepare a register in Form 'C' showing the amount of compensation determined and the net amount payable to each jagirdar after making the deductions specified in section 14. The Compensation officer shall also casue to be prepared a register in Form 'D' showing the amount of annual instalment payable to each jagirdar and the deductions made therefrom in accordance with the Act.