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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(a) in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990

(a)impressed stamps, including.
(i)Labels affixed and impressed by the Superintendent of Stamps (All Treasury Officers have been appointed as Superintendent of Stamps in Revenue and Excise Department Notification No. 73368-Stamp-134/85, dated the 13th December 1985).