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Union of India - Section

Section 2E in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

2E. In case breakup is not available for 2.1 to 2.5, consolidated statement needs to be submitted.

Part-I Form-1(I)Name of the Petitioner ____________________________________Name of the Generating Station: ____________________________________Statement showing claimed capital cost – (A+B)
S. No. Particulars 2019-20 2020-21 2021-22 2022-23 2023-24
1 2 3 4 5 6 7
1 Opening Capital Cost          
2 Add: Addition during the year/period          
3 Less: De-capitalisation during the year/period          
4 Less: Reversal during the year / period          
5 Add: Discharges during the year/ period          
6 Closing Capital Cost          
7 Average Capital Cost          
Statement showing claimed capital cost eligible for RoE at normal rate (A)
S. No. Particulars 2019-20 2020-21 2021-22 2022-23 2023-24
1 2 3 4 5 6 7
1 Opening Capital Cost          
2 Add: Addition during the year/period          
3 Less: De-capitalisation during the year/period          
4 Less: Reversal during the year / period          
5 Add: Discharges during the year/ period          
6 Closing Capital Cost          
7 Average Capital Cost          
Statement showing claimed capital cost eligible for RoEat weighted average rate of interest on actual loan portfolio (B)
S. No. Particulars 2019-20 2020-21 2021-22 2022-23 2023-24
1 2 3 4 5 6 7
1 Opening Capital Cost          
2 Add: Addition during the year/period          
3 Less: De-capitalisation during the year/period          
4 Less: Reversal during the year / period          
5 Add: Discharges during the year/ period          
6 Closing Capital Cost          
7 Average Capital Cost          
(Petitioner)Part 1 Form-1(IIA)
Name of the Petitioner ____________________________________Name of the Generating Station: ____________________________________Statement showing Return on Equity at Normal Rate:
Sr Particulars 2019-20 2020-21 2021-22 2022-23 2023-24
1 2 3 4 5 6 7
  Return on Equity          
1 Gross Opening Equity (Normal)          
2 Less: Adjustment in Opening Equity          
3 Adjustment during the year          
4 Net Opening Equity (Normal)          
5 Add: Increase in equity due to addition duringthe year / period          
7 Less: Decrease due to De-capitalisation duringthe year / period          
8 Less: Decrease due to reversal during the year /period          
9 Add: Increase due to discharges during the year/ period          
10 Net closing Equity (Normal)          
11 Average Equity (Normal)          
12 Rate of ROE          
12 Total ROE          
(Petitioner)Part 1 Form-1(IIB)
Name of the Petitioner ____________________________________Name of the Generating Station: ____________________________________Statement showing Return on Equity at Normal Rate:
Sr Particulars 2019-20 2020-21 2021-22 2022-23 2023-24
1 2 3 4 5 6 7
  Return on Equity (beyond the original scopeof work excluding additional capitalization due to change in Law)
1 Gross Opening Equity (Normal)          
2 Less: Adjustment in Opening Equity          
3 Adjustment during the year          
4 Net Opening Equity (Normal)          
5 Add: Increase in equity due to addition duringthe year / period          
7 Less: Decrease due to De-capitalisation duringthe year / period          
8 Less: Decrease due to reversal during the year /period          
9 Add: Increase due to discharges during the year/ period          
10 Net closing Equity (Normal)          
11 Average Equity (Normal)          
12 Rate of ROE          
12 Total ROE          
(Petitioner)Part 1 Form-2
Plant CharacteristicsName of the Petitioner ______________________________________Name of the Generating Station ______________________________________
Unit(s)/Block(s)/Parameters Unit-I Unit-II Unit-III ….    
Installed Capacity ( MW)            
Schedule COD as per Investment Approval            
Actual COD /Date of Taken Over (as applicable)            
Pit Head or Non Pit Head            
Name of the Boiler Manufacture            
Name of Turbine Generator Manufacture            
Main Steams Pressure at Turbine inlet (kg/Cm2)abs1.            
Main Steam Temperature at Turbine inlet (oC) 1            
Reheat Steam Pressure at Turbine inlet (kg/Cm2)1            
Reheat Steam Temperature at Turbine inlet (oC)1            
Main Steam flow at Turbine inlet under MCRcondition (tons /hr)1            
Main Steam flow at Turbine inlet under VWOcondition (tons /hr)2            
Unit Gross electrical output under MCR /Ratedcondition (MW)2            
Unit Gross electrical output under VWO condition(MW)2            
Guaranteed Design Gross Turbine Cycle Heat Rate(kCal/kWh)3            
Conditions on which design turbine cycle heatrate guaranteed            
% MCR            
% Makeup Water Consumption            
Design Capacity of Make up Water System            
Design Capacity of Inlet Cooling System            
Unit(s)/Block(s)/Parameters Unit-I Unit-II Unit-III ....    
Design Cooling Water Temperature (0C)            
Back Pressure            
Steam flow at super heater outlet under BMCRcondition (tons/hr)            
Steam Pressure at super heater outlet under BMCRcondition) (kg/Cm2)            
Steam Temperature at super heater outlet underBMCR condition (0C)            
Steam Temperature at Reheater outlet at BMCRcondition (0C)            
Design / Guaranteed Boiler Efficiency (%)4            
Design Fuel with and without Blending ofdomestic/imported coal            
             
Type of Cooling Tower            
Type of cooling system5            
Type of Boiler Feed Pump6            
Type of Coal Mill            
Fuel Details7            
-Primary Fuel            
-Secondary Fuel            
-Alternate Fuels            
Types of SOX control system            
Types of NOX control system            
Details of SPM control system            
Special Features/Site Specific Features8
Special Technological Features9
Environmental Regulation related features10
Any other special features
Unit(s)/Block(s)/Parameters Unit-I Unit-II Unit-III ....    
1. At Turbine MCR condition.
2. With 0% (Nil) make up and design Coolingwater temperature
3. At TMCR output based on gross generation, 0%(Nil) makeup and design Cooling water temperature.
4. With Performance coal based on Higher HeatingValue (HHV) of fuel and at BMCR) out put
5. Closed circuit cooling, once through cooling,sea cooling, natural draft cooling, induced draft cooling etc.
6. Motor driven, Steam turbine driven etc.
7. Coal or natural gas or Naptha or lignite etc.
8. Any site specific feature such asMerry-Go-Round, Vicinity to sea, Intake /makeup water systemsetc. scrubbers etc. Specify all such features
9. Any Special Technological feature likeAdvanced class FA technology in Gas Turbines, etc.
10. Environmental Regulation related featureslike FGD, ESP etc.,
Note 1: In case of deviation from specifiedconditions in Regulation, correction curve of manufacturer mayalso be submitted.
Note 2: Heat Balance Diagram has to be submittedalong with above information in case of new stations.
Note 3: The Terms –MCR, BMCR, HHV, Performance coal, are as defined in CEA TechnicalStandards for Construction of Electric Plants and Electric LinesRegulations –2010 notified by the Central ElectricityAuthority.