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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Sikkim - Subsection

Section 24(1) in Vinayaka Missions Sikkim University Act, 2008

(1)The Finance Committee shall consist of the following, namely :-
(a)The Vice-Chancellor - Chairman
(b)The Registrar - Secretary
(c)The Finance Officer - Member
(d)Such other members as may be prescribed in the Statutes.