Supreme Court - Daily Orders
Ashok Kumar Bishnoi vs State Of Haryana . on 18 July, 2014
ITEM NO.4 REGISTRAR COURT. 1 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Civil Appeal No(s). 6155/2008
ASHOK KUMAR BISHNOI Appellant(s)
VERSUS
STATE OF HARYANA & ORS. Respondent(s)
Date : 18/07/2014 This appeal was called on for hearing today.
For Appellant(s)
Mr Amandeep Mehra, Adv.
Mr. Daya Krishan Sharma ,Adv.
For Respondent(s)
Ms Nupur Choudhary, Adv.
Mr. Kamal Mohan Gupta ,Adv.
Mr. Debasis Misra ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Service of alternative arrangement was issued to respondent No.3 on 4.7.2014. Await service.
The ld. Counsel for the appellant submits that statement of case has been filed by respondent nos. 1,2 and
4. Office to report.
List again on 28.8.2014.
(PANKAJ BHANDARI) Signature Not Verified Registrar Digitally signed by Hema Joshi Date: 2014.07.23 14:29:21 IST Reason: