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Chattisgarh High Court

Gore Lal Dubey vs State Of Chhattisgarh 69 ... on 7 January, 2019

          HIGH COURT OF CHHATTISGARH, BILASPUR

                          Order Sheet

                    WPC No. 3544 of 2018

           Gore Lal Dubey Versus State of Chhattisgarh




07/01/2019

Shri Faiz Kazi, counsel for the petitioner.

Shri HS Ahluwalia, Deputy AG for the State. As prayed, post the matter in the next week.

Sd/-

Judge (Prashant Kumar Mishra) Barve