Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act] State of Assam - Subsection Section 36(2)(iv) in The Assam Excise Act, 1910 (iv)the regulation and prohibition of the employment by the licence holder of any person or class of persons in or upon his business premises during business hours or to assist him in his business in any capacity whatsoever;