Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 146(2)] [Section 146] [Entire Act] State of Odisha - Subsection Section 146(2)(b) in Orissa Municipal Act, 1950 (b)in cases where such list is completed after the expiry of the said period, from the first day of the quarter immediately following the completion of the list; and