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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(10) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(10)The Authority may from time to time, determine if requesting entities will be allowed to performauthentication using Aadhaar number or Virtual ID or UID Token or ANCS or any other identifier.