Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Odisha - Subsection Section 12(1) in The Orissa Housing Board Rules, 1970 (1)Notices under-(i)Sub-section (1) of Section 45 shall be in Form V;(ii)Sub-section (1) of Section 46 shall be in Form VI ; and(iii)Sub-section (2) of Section 46 shall be in Form VII.
