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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Maharashtra - Subsection

Section 80(1)(i) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(i)[ten Councillors] [These words were substituted for the words 'nine Councillors', by Maharashtra 35 of 1963, Section (1)(a)(ii)] [* * * *] [The brackets and words '(not being associate Councillors were deleted by Maharashtra 21 of 1994 Section 68(a)(1)] elected by the Zilla Parishad from