Calcutta High Court (Appellete Side)
& Ors vs Eiilm University & Ors on 2 June, 2015
Author: Dipankar Datta
Bench: Dipankar Datta
1
24 2.6.15
Sc W. P. No. 10839 (W) OF 2015
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Aditya Prosad Bhattacharyya & Ors.
-vs.-
EIILM University & Ors.
Mr. Ayan Banerjee Mr. Soumo Chaudhury.
.....For the Petitioners.
Mr. Ganesh Prasad Shaw Ms. Suruchi Agarwal.
......For the Respondent No.5.
Seven petitioners have joined in this writ petition having identical but independent causes of action. The writ petition shall not be maintainable at the instance of the second to seventh petitioners unless deficit court fees are put in by next Thursday (4th June, 2015).
Office Office is directed to report by next Monday (8th June, 2015) as to whether deficit Court fees have been put in or not.
ACO Put up this writ petition on 8th June, 2015 as 'Motion'.
(Dipankar Datta,J.)