Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Odisha - Subsection Section 40(a) in Orissa Minor Minerals Concession Rules, 2004 (a)has been convicted for commitment of any offence under the provisions of Mines and Minerals (Development and Regulation) Act, 1957 and any Rules made thereunder or
