Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 7 in General Rules for the Localization and Demarcation of Enclosures in Reserved Forests

7. All boundaries must be demarcated and cleared before survey can be undertaken.