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[Cites 0, Cited by 0] [Section 68(3)] [Section 68] [Entire Act]

State of Meghalaya - Subsection

Section 68(3)(c) in The Meghalaya Police Act, 2010

(c)liaising and coordinating with the Bureau of Police Research and Development of Government of India, the academia, reputed scientific organizations, institutions and laboratories and private sector undertakings on relevant matters;