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Lok Sabha Debates

Ruling Regarding Notices Of Adjournment. on 3 August, 2015

Sixteenth Loksabha an> Title: Ruling regarding Notices of Adjournment.

HON. SPEAKER: Hon. Members, I have received notices of Adjournment Motion on different subjects from Shri Mallikarjun Kharge, Shri M. Veerappa Moily, Shri K.C. Venugopal, Shri Rajeev Satav, Shri N.K. Premachandran, Shri A.P. Jithender Reddy, Shri Kodikunnil Suresh, Shri Md. Badaruddoza Khan, Shri Jai Prakash Narayan Yadav, and Shri P. Karunakaran. All these notices are on different subjects. The matters, though important, do not warrant interruption of business of the day. The issues can be raised through other means. I have, therefore, disallowed all the notices of Adjournment Motion.   SHRI MALLIKARJUN KHARGE (GULBARGA): Madam Speaker, you are saying that the subjects are important, but at the same time, you are rejecting the notices everyday. … (Interruptions) माननीय अध्यक्ष :  कृपया मेरी बात सुनिए।

…( व्यवधान)

HON. SPEAKER: After 12 o’clock I have always allowed you.

… (Interruptions)

माननीय अध्यक्ष : खड़गे जी, मैं स्थगन प्रस्ताव रिजैक्ट कर रही हूं। मैंने यह नहीं कहा है कि मैं आपको बोलने के लिए मौका नहीं दूंगी। I will allow you. …( व्यवधान)

माननीय अध्यक्ष :  मैं 12 बजे सबसे पहले आपको बोलने का अवसर दूंगी।

…( व्यवधान)

SHRI MALLIKARJUN KHARGE: Our demand is, first they should resign and then discuss. … (Interruptions) HON. SPEAKER: Whatever it may be, I am not saying no to you.

… (Interruptions)

THE MINISTER OF URBAN DEVELOPMENT, MINISTER OF HOUSING AND URBAN POVERTY ALLEVIATION AND MINISTER OF PARLIAMENTARY AFFAIRS (SHRI M. VENKAIAH NAIDU): Madam Speaker, we want the Question Hour to go on. We request you to please allow the Question Hour to go on. HON. SPEAKER: I know.

… (Interruptions)

11.04 hrs At this stage, Shri K.C. Venugopal and some other hon. Members came and stood  on the floor near the Table.

… (Interruptions)

            HON. SPEAKER: After the Question Hour and after laying of papers, I will allow you. I am not saying no. Now, we take up Question Hour. Question No. 183.

Dr. J. Jayavardhan                   -        Not present  

Shrimati Butta Renuka    -        Not present  

… (Interruptions)  

Hon. Minister.  

… (Interruptions)