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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(7) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(7)The earthing arrangements at power supply installations shall strictly conform to the international standards or the Indian Electricity Rules, 1956 and accepted codes of practices for bonding and earthing for traction.