- If at a meeting [President is not present] [Substituted by U.P. Act No. 49 of 2007.], the members present shall elect one of their members to be the [President] [Substituted by U.P. Act No. 7 of 1949.] of the meeting, and such [President] [ubstituted by U.P. Act No. 7 of 1949.] shall perform all the duties, and may exercise all the powers of the [President] [Substituted by U.P. Act No. 7 of 1949.] of a [Municipality] [Substituted by U.P. Act No. 12 of 1994.] when presiding at a meeting.
