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[Cites 0, Cited by 0] [Section 27] [Entire Act]

NCT Delhi - Subsection

Section 27(2) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

(2)Whenever the above mentioned person/s takes charge of Child in need of care & protection, the information shall be given to the Police Control Room and Child Line as soon as possible, giving the details of the child, the situation from which rescued, the time at which the person took charge of the child including the place. The person taking charge of the child shall also give his details like Name, Address and Organizations for which he is working and other relevant details of members of the rescue team.