Calcutta High Court
And Harsh Vardhan Lodha & Ors vs Ajay Kumar Newar & Ors on 3 September, 2020
Author: Sahidullah Munshi
Bench: Sahidullah Munshi
GA No.1735 of 2019
GA No.1845 of 2019
With
GA No.1761 of 2019
GA No.1786 of 2019
GA No.2007 of 2019
TS No.6 of 2004
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
In the Goods of:
PRIYAMVADA DEVI BIRLA (DECEASED)
-And HARSH VARDHAN LODHA & ORS.
Versus
AJAY KUMAR NEWAR & ORS.
BEFORE:
The Hon'ble JUSTICE SAHIDULLAH MUNSHI
Date : September 3, 2020 (Through Video Conference) Appearance:
Mr. Anindya Kumar Mitra, Sr. Adv. Mr. Jayanta Kumar Mitra, Sr. Adv.
Mr. P.S. Sengupta, Sr. Adv. Mr. Abhrajit Mitra, Sr. Adv. Mr. Debanjan Mandal, Adv. Mr. Sanjiv Kumar Trivedi, Adv.
Mr. Kunal Vajani, Adv.
Mr. Jishnu Chowdhury, Adv. Mr. Soumya Ray Chowdhury, Adv. Mr. Sarbopriya Mukherjee, Adv.
Mr. Saunak Mitra, Adv.
Ms. Iram Hassan, Adv.
Mr. Kunal Mimani, Adv.
Mr. Deepan Kumar Sarkar, Adv.
Mr. Sanket Sarawgi, Adv. Mr. Savya Bawaja, Adv.
Mr. Shubhang Tandon, Adv.
Ms. Atashi Ghosh, Adv.
...for the plaintiff.
Mr. S.K. Kapoor, Sr. Adv. Ms. Vineeta Meharia, Adv.
Mr. Anuj Singh, Adv.
Mr. Pratik Mukhopadhyay, Adv.
Ms. Vaibhabi Pandey, Adv. ...for the defendant no.1(b).2
Mr. S.N. Mookherjee, Sr. Adv.
Mr. Aakash Bajaj, Adv.
...for the defendant no.1(c).
Mr. K.V. Vishwanathan, Sr. Adv. Mr. Ratnanko Banerjee, Sr. Adv. Mr. Swarnendu Ghosh, Adv. Mr. Venkatraman R. Adv. ...for the defendant no.1(d).
Mr. Hirak Kumar Mitra, Sr. Adv. Ms. Suchismita Ghosh Chatterjee, Adv.
Mr. Malay Seal, Adv.
Mr. Debdutta Sen, Adv.
...for the defendant no.2.
Mr. Kapil Sibal, Sr. Adv. Mr. Surajit Nath Mitra, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. D.N. Sharma, Adv.
Mr. Koushik Chowdhury, Adv.
Ms. Vanita Bhargav, Adv. Mr. Ajay Bhargava, Adv. ...for the defendant no.3(a).
Mr. Aspi Chinoy, Sr. Adv. Mr. Deepak Joshi, Adv.
Mr. Akashh Lamba, Adv.
Mr. Kunal Mimani, Adv.
Ms. S. Baweja, Adv.
Mr. S. Pundora, Adv.
Mr. Sakya Sen, Adv.
Mr. Paritosh Sinha, Adv. Mr. Saubhik Chowdhury, Adv.
Mr. Dripto Majumdar, Adv. ...for Birla Corporation Limited.
Mr. Kalyan Kumar Bandopahdyay, Sr. Adv.
Mr. Vineet Naik, Sr. Adv. Mr. Ranjan Bachawat, Sr. Adv. Mr. Amitesh Banerjee, Sr. Adv.
Mr. Paritosh Sinha, Adv. Mr. Sakya Sen, Adv.
Mr. Saubhik Chowdhury, Adv.
Mr. Anubhav Sinha, Adv. Mr. Sayan Roychowdhury, Adv. Mr. Satyaki Mukherjee, Adv. Mr. Dripto Majumdar, Adv. ...for Vindhya Telelinks Ltd. Mr. Ranjan Bachawat, Sr. Adv. Mr. Sayan Roychowdhury, Adv.
Mr. Anubhav Sinha, Adv. Mr. Satyaki Mukherjee, Adv.
Mr. Paritosh Sinha, Adv. Mr. Saubhik Chowdhury, Adv.3
Mr. Dripto Majumdar, Adv.
...for Birla Cable Ltd.
Mr. Joy Saha, Sr. Adv.
Mr. Yash Vardhan Deora, Adv. Ms. Asmita Raychaudhuri, Adv.
...for the Administrators.
Mr. Kishore Dutta, Advocate general.
Ms. Sumita Shaw, Adv.
...for Mahendra K. Sharma one of the Joint A.P.L. The Court : Mr. Kishore Dutta has made his submission at length.
However, owing to paucity of time, further hearing of this matter is adjourned today. On the request of Mr. Dutta, let this matter, be placed for further consideration tomorrow at 12 noon.
(SAHIDULLAH MUNSHI, J.) SK.