Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(3) in The Rajasthan Land Revenue (Allotment and Conversion of Land for Saline Areas) Rules, 1970 (3)Notwithstanding anything contained in these rules the Government may order that the lease of any open area or are as shall be given by auction.
