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State of Kerala - Section

Section 1 in Nurses and Midwives Act, 1953

1. Short title, extend and commencement.

(1)This Act may be called the [Nurses and Midwives Act,] [Substituted by Act 15 of 1961] 1953.
(2)[ It extends to the whole of the State of Kerala] [Substituted by Act 15 of 1961]
(3)It shall come into force on such date as the Government may, by notification in the Gazette, appoint.