[Cites 0, Cited by 0]
[Entire Act]
State of Rajasthan - Section
Section 21 in The Rajasthan District Courts Ministerial Establishment Rules, 1986
21. [ ***] [Deleted by Notification No. G.S.R. 118, dated 1.12.2015 (w.e.f. 5.3.1986).]
| 21. Inviting applications.- Application for direct recruitment to the Stenographers Cadre shall be invited by the appointing authority by advertising the vacancies to be filled in such manner as it may deem fit and shall be made in form 'B' given in Schedule II. |