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Delhi High Court - Orders

M/S Bptp Ltd vs Union Of India & Ors on 2 May, 2022

Author: Manmohan

Bench: Manmohan, Dinesh Kumar Sharma

                              $~4-22,24-26,28-37,40-52, 54-71, 73-84, 88-91,122
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                              4
                              +   W.P.(C) 990/2021
                                  M/S BPTP LTD.                                 ..... Petitioner
                                                     Through:   Mr.Kishore  Kunal,      Mr.Manish
                                                                Rastogi and Ms. Ankita Prakash,
                                                                Advs.
                                                     versus
                                  UNION OF INDIA & ORS.                           ..... Respondents
                                                Through:        Mr. Asheesh Jain, CGSC with Mr.
                                                                Adarsh Kr. Gupta Mr.Keshav Mann
                                                                and Ms. Preeti Singh, Advocates for
                                                                UOI
                                                                Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                                Hossain, Standing counsel for CBIC
                                                                with Mr. Vivek Gurnani, Mr. Aditya
                                                                Chhajed and Mr. Dewang Singh
                                                                Chauhan, Advocates for DGAP and
                                                                NAA.
                                                                Ms. Sonu Bhatnagar, Sr. Standing
                                                                Counsel, with Ms. Venus Mehrotra,
                                                                Adv. & Ms. Kanak Grover, Adv. for
                                                                R-4.

                              5

                              +   W.P.(C) 997/2021 & CM No.2721/2021
                                  M/S MAN REALTY LTD & ANR.              ..... Petitioners
                                               Through: Mr.V. Lakshmikumaran,
                                                        Mr.Charanya        Lakshmikumaran,
                                                        Mr.Karan Sachdev, Mr. Yogendra
                                                        Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                        Arora and Ms.Avisha Khatri,
                                                        Advocates.
                                               versus


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                         Page 1 of 41
18:34:58
                                   UNION OF INDIA & ORS.                        ..... Respondents
                                                Through:     Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                             Hossain, Standing counsel for CBIC
                                                             with Mr. Vivek Gurnani, Mr. Aditya
                                                             Chhajed and Mr. Dewang Singh
                                                             Chauhan, Advocates for DGAP and
                                                             NAA.
                                                             Mr. Farman Ali, SPC, Mr. Krishan
                                                             Kumar and Mr.Athar Raza Farooquei,
                                                             Adv. for UOI.
                              6
                              +   W.P.(C) 1357/2021

                                  M/S INFINITI RETAIL LTD                  ..... Petitioner
                                                 Through: Mr.Rohan Shah, Mr. Srisabarirajan,
                                                          Mr. Mahesh Sahasvanaman Ms.
                                                          Geetanjali    Murti       and     Mr.
                                                          Harshvardhan, Advs.
                                                 versus

                                  UNION OF INDIA AND ORS.                   ..... Respondents
                                                Through: Mr. Dev. P. Bhardwaj, CGSC for
                                                          UOI with Ms.Anubha Bhardwaj, Adv.
                                                          Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                          Hossain, Standing counsel for CBIC
                                                          with Mr. Vivek Gurnani, Mr. Aditya
                                                          Chhajed and Mr. Dewang Singh
                                                          Chauhan, Advocates for DGAP and
                                                          NAA.

                              7
                              +   W.P.(C) 1366/2021
                                  M/S TATA STARBUCKS PRIVATE LIMITED ..... Petitioner
                                               Through: Mr. Rohan Shah, Mr. SriSabari Rajan,
                                                        Mr. Jay Gandhi, Mr. Mihir Deshmukh
                                                        and Mr. Rajat Mittal, Advs.
                                               versus



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                      Page 2 of 41
18:34:58
                                   UNION OF INDIA & ORS.                        ..... Respondents
                                                Through:     Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                             Hossain, Standing counsel for CBIC
                                                             with Mr. Vivek Gurnani, Mr. Aditya
                                                             Chhajed and Mr. Dewang Singh
                                                             Chauhan, Advocates for DGAP and
                                                             NAA.
                              8
                              +   W.P.(C) 1593/2021 & CM No.4529/2021
                                  RAYMOND CONSUMER CARE LTD.           ..... Petitioner
                                             Through: Mr.V. Lakshmikumaran,
                                                      Mr.Charanya        Lakshmikumaran,
                                                      Mr.Karan Sachdev, Mr. Yogendra
                                                      Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                      Arora and Ms.Avisha Khatri,
                                                      Advocates.
                                             versus
                                  UNION OF INDIA & ORS.                        ..... Respondents
                                                Through:     Mr. Pradeep Kumar Sharma, Adv.for
                                                             UOI.
                                                             Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                             Hossain, Standing counsel for CBIC
                                                             with Mr. Vivek Gurnani, Mr. Aditya
                                                             Chhajed and Mr. Dewang Singh
                                                             Chauhan, Advocates for DGAP and
                                                             NAA.
                              9
                              +   W.P.(C) 1765/2021
                                  M/S LE REVE                                 ..... Petitioner
                                                  Through:   Mr.Nikhil    Gupta,        Mr.Vipin
                                                             Upadhayay and Mr.Rochit Abhishek,
                                                             Advts.
                                                versus
                                  UNION OF INDIA & ORS.                       ..... Respondents
                                                Through:     Mr.Rishabh Sahu, Adv. for UOI.
                                                             Mr.Ashwini Chawla, Adv. for R-2 &
                                                             3.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                      Page 3 of 41
18:34:58
                                                               Mr.Tushar    Mehta,   Ld.Solicitor
                                                              General with Mr.Zoheb Hossain, Sr.
                                                              SC, Mr.Vivek Gurnani, Ms.Tulika
                                                              Gupta & Mr.Aditya Chhated, Advs.
                                                              for NAA & DGAP.

                              10
                              +    W.P.(C) 1766/2021
                                   NEEVA FOODS PVT. LTD                      ..... Petitioner
                                                Through:      Mr.Nikhil    Gupta,         Mr.Vipin
                                                              Upadhayay and Mr.Rochit Abhishek,
                                                              Advts.
                                                   versus
                                   UNION OF INDIA & ORS.                     ..... Respondents
                                                 Through:     Mr.Aditya Dewan with Mr.Aditya
                                                              Hooda, Mr.Sahil Chandra and
                                                              Mr.Vivek Mishra, Advs. for R-
                                                              2/NAPA
                              11

                              +    W.P.(C) 1852/2021 & CM Nos.5359/2021, 29026-29027/2021
                                   M/S SUBWAY SYSTEMS INDIA PVT LTD         ..... Petitioner
                                                Through: Mr.Abhishek A Rastogi, Adv.
                                                versus
                                   UNION OF INDIA & ORS.                         ..... Respondents
                                                 Through:     Mr.Satya Ranjan Swain, CGSC,
                                                              Mr.Kautilya Birat, Adv. for R-1.
                                                              Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain,    Mr.     Vive,     Gurnani,
                                                              Mr. Aditya Chhajed and Mr. Dewang
                                                              Singh Chauhan, Advocates for DGAP
                                                              and NAA.
                              12
                              +    W.P.(C) 1951/2021 & CM Nos.5705-06/2021
                                   M/S SUB WEST RESTAURANTS LLP           ..... Petitioner
                                                 Through: Mr.Abhishek A Rastogi, Adv.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                         Page 4 of 41
18:34:58
                                                    versus

                                   UNION OF INDIA & ORS.                       ..... Respondents
                                                 Through:     Mr. Anshuman, Sr.Pandel Counsel for
                                                              R-1.
                                                              Mr.Aditya Dewan, Mr.Aditya Hooda,
                                                              Mr.Sahil Chandra, Mr.Vivek Mishra,
                                                              Advs. for R-3/NAPA
                                                              Ms. Sonu Bhatnagar, Sr. Standing
                                                              Counsel, with Ms. Venus Mehrotra,
                                                              Adv. & Ms. Kanak Grover, Adv. for
                                                              R-4.
                                                              Ms.Talish Ray, Adv.

                              13
                              +    W.P.(C) 2440/2021

                                   BONNE SANTE                               ..... Petitioner
                                                   Through:   Mr.Nikhil    Gupta,         Mr.Vipin
                                                              Upadhayay and Mr.Rochit Abhishek,
                                                              Advts.
                                                   versus

                                   UNION OF INDIA & ORS.                       ..... Respondents
                                                 Through:     Mr. Pradeep Kumar Sharma, Adv.for
                                                              UOI.
                                                              Mr.Rony O. John, Mr.Piyush Swami
                                                              and Mr.Arshdeep Singh, Advs. for R-
                                                              2 and 3.
                              14
                              +    W.P.(C) 2676/2021 & CM APPL.7906/2021, CM APPL.7907/2021
                                   HORIZON PROJECTS PRIVATE LIMITED             ..... Petitioner
                                                   Through:   Mr. Kumar Visalaksh and Mr. Udit
                                                              Jain, Advs.

                                                   versus



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                         Page 5 of 41
18:34:58
                                    UNION OF INDIA & ORS.                        ..... Respondents
                                                   Through:   Mr. Rajesh Kumar with Mr. Puneet
                                                              Yadav, Advocates for UOI.
                                                              Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain, Standing counsel for CBIC
                                                              with Mr. Vivek Gurnani, Mr. Aditya
                                                              Chhajed and Mr. Dewang Singh
                                                              Chauhan, Advocates for DGAP and
                                                              NAA.
                                                              Mr.Parangat Pandey, Adv. for R-3.

                              15
                              +    W.P.(C) 2785/2021 & CM APL.8368/2021
                                   SAMSUNG INDIA ELECTRONICS PVT LTD     ..... Petitioner
                                                Through: Mr. Sujit Ghosh, Mr. Mannat
                                                         Waraich and Mr. Ashray Behura,
                                                         Advs.
                                                versus

                                   UNION OF INDIA & ORS.                        ..... Respondents
                                                 Through:     Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain, Standing counsel for CBIC
                                                              with Mr. Vivek Gurnani, Mr. Aditya
                                                              Chhajed and Mr. Dewang Singh
                                                              Chauhan, Advocates for DGAP and
                                                              NAA.
                              16
                              +    W.P.(C) 2897/2021
                                   ITC LIMITED & ANR.                         ..... Petitioners
                                                  Through:    Mr.Ajay Aggarwal, Advocate
                                                  versus
                                   UNION OF INDIA & ORS.                       ..... Respondents
                                                 Through:     Mr. Ravi Prakash, CGSC for UOI
                                                              with Ms. Shruti Shivkumar and Mr.
                                                              Taha Yasin, Advocates.
                                                              Mr.Tushar Mehta, Ld.SG, Mr.Zoheb


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                         Page 6 of 41
18:34:58
                                                             Hossain, Standing counsel for CBIC
                                                            with Mr. Vivek Gurnani, Mr. Aditya
                                                            Chhajed and Mr. Dewang Singh
                                                            Chauhan, Advocates for DGAP and
                                                            NAA.

                              17
                              +    W.P.(C) 2970/2021
                                   M/S DRA AADITHYA PROJECTS PVT. LTD.      ..... Petitioner
                                                Through: Mr. Monish Panda, Mr. Mrinal Bharat
                                                         Ram, Advs.
                                                versus
                                   UNION OF INDIA & ORS.                     ..... Respondents
                                                 Through:   Mr. Manish Mohan, CGSC with
                                                            Mr.Devendra Kumar, Adv.for UOI.
                                                            Mr. Sameer Vashisht, ASC Civil
                                                            GNCTD with Ms. Sanjana Nangia,
                                                            Advocates.
                                                            Mr. Yunus Malik, Mr. Vijay Kumar
                                                            Maurya and Ms. Shubhi Bhardwaj,
                                                            Advs. for Res/NAA.

                              18
                              +    W.P.(C) 3254/2021
                                   GILLETTE INDIA LTD                           ..... Petitioner
                                                 Through:   Mr.V. Lakshmikumaran,
                                                            Mr.Charanya       Lakshmikumaran,
                                                            Mr.Karan Sachdev, Mr. Yogendra
                                                            Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                            Arora and Ms.Avisha Khatri,
                                                            Advocates.
                                                   versus

                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:   Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                            Hossain, Standing counsel for CBIC
                                                            with Mr. Vivek Gurnani, Mr. Aditya


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                     Page 7 of 41
18:34:58
                                                               Chhajed and Mr. Dewang Singh
                                                              Chauhan, Advocates for DGAP and
                                                              NAA.
                                                              Mr. Asheesh Jain, CGSC with Mr.
                                                              Adarsh Kr. Gupta Mr.Keshav Mann
                                                              and Ms. Preeti Singh, Advocates for
                                                              UOI.

                              19
                              +    W.P.(C) 3306/2021
                                   PROCTER AND GAMBLE HOME PRODUCTS PVT LTD
                                                                               ..... Petitioner
                                                Through: Mr.V. Lakshmikumaran,
                                                         Mr.Charanya       Lakshmikumaran,
                                                         Mr.Karan Sachdev, Mr. Yogendra
                                                         Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                         Arora and Ms.Avisha Khatri,
                                                         Advocates.
                                                versus

                                   UNION OF INDIA & ORS.                        ..... Respondents
                                                 Through:     Mr. Ripudaman Bhardwaj, CGSC
                                                              and Mr.T.P.Singh, Adv for R-1.
                                                              Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain, Standing counsel for CBIC
                                                              with Mr. Vivek Gurnani, Mr. Aditya
                                                              Chhajed and Mr. Dewang Singh
                                                              Chauhan, Advocates for DGAP and
                                                              NAA.


                              20
                              +    W.P.(C) 3327/2021
                                   PROCTER AND GAMBLE HYGIENE AND HEALTH CARE LTD
                                                                               ..... Petitioner
                                                Through: Mr.V. Lakshmikumaran,
                                                         Mr.Charanya     Lakshmikumaran,


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                       Page 8 of 41
18:34:58
                                                                 Mr.Karan Sachdev, Mr. Yogendra
                                                                Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                                Arora and Ms.Avisha Khatri,
                                                                Advocates.

                                                    versus
                                   UNION OF INDIA & ORS.                          ..... Respondents
                                                 Through:       Mr.Bibhash Kumar and Mr.Vivek
                                                                Goyal, Advocates for R-1.
                                                                Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                                Hossain, Standing counsel for CBIC
                                                                with Mr. Vivek Gurnani, Mr. Aditya
                                                                Chhajed and Mr. Dewang Singh
                                                                Chauhan, Advocates for DGAP and
                                                                NAA.
                              21
                              +    W.P.(C) 3508/2021 & CM Nos.25152-53/2021
                                   M/S ALTON BUILDTECH INDIA PVT LTD            ..... Petitioner
                                                    Through: Mr.Tarun Gulati, Sr Adv with
                                                              Ms.Ruby Singh Ahuja, Mr.Vishal
                                                              Gehrana,   Ms.Kritika        Sachdeva,
                                                              Mr.Lakshay       Khanna            and
                                                              Mr.Jappanpret Hora, Adocates.
                                                    versus
                                   UNION OF INDIA & ORS.                          ..... Respondents
                                                 Through:       Mr. Vinod Diwakar, CGSC with
                                                                Mr.Vishal    Kumar       Singh    and
                                                                Mr.Olson Nair, Advs. for UOI.
                                                                Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                                Hossain, Standing counsel for CBIC
                                                                with Mr. Vivek Gurnani, Mr. Aditya
                                                                Chhajed and Mr. Dewang Singh
                                                                Chauhan, Advocates for DGAP and
                                                                NAA.
                                                                Mr.Yunus Malik, Mr.Vijay Kumar
                                                                Maurya and Ms.Shubhi Bhardwaj,
                                                                Adv. for NAA and DGAP.

Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                          Page 9 of 41
18:34:58
                               22
                              +    W.P.(C) 3867/2021
                                   M/S ELECTRONICS MART INDIA LTD          ..... Petitioner
                                                Through: Mr.Nikhil     Gupta,        Mr.Vipin
                                                          Upadhayay and Mr.Rochit Abhishek,
                                                          Advts.

                                                   versus

                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:    Mr. Farman Ali, SPC, Mr. Krishan
                                                             Kumar and Mr.Athar Raza Farooquei,
                                                             Adv. for UOI.
                                                             Mr. Yunus Malik, Mr.Vijay Kumar
                                                             Maurya and Ms.Shubhi Bhardwaj,
                                                             Adv. for NAA and DGAP

                              24
                              +    W.P.(C) 4600/2021
                                   INOX LEISURE LIMITED.                      ..... Petitioner
                                                 Through:    Mr. Kumar Visalaksh with Mr. Udit
                                                             Jain, Advocates.
                                                             Mr. Siddhant Yadav, Advocate.

                                                   versus

                                   UNION OF INDIA & ORS.                       ..... Respondents
                                                 Through:    Mr. Ripudaman Bhardwaj, CGSC
                                                             and Mr.T.P.Singh, Adv for R-1.
                                                             Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                             Hossain, Standing counsel for CBIC
                                                             with Mr. Vivek Gurnani, Mr. Aditya
                                                             Chhajed and Mr. Dewang Singh
                                                             Chauhan, Advocates for DGAP and
                                                             NAA.
                                                             Mr. Bhagwan Swarup Shukla, CGSC
                                                             for UOI with Mr. Kamaldeep and
                                                             Mr.Gokul Sharma, Advs.

Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                     Page 10 of 41
18:34:58
                               25
                              +    W.P.(C) 4789/2021
                                   M/S MANAS VIHAR SAHAKARI AWAS SAMITI LTD.
                                                                                ..... Petitioner
                                                Through: Mr.Abhishek A Rastogi, Adv.
                                                versus
                                   UNION OF INDIA & ORS.                          ..... Respondents
                                                 Through:       Mr. Bhagwan Swarup Shukla, CGSC
                                                                for UOI with Mr. Kamaldeep and
                                                                Mr.Gokul Sharma, Advs.
                                                                Mr. Ripudaman Bhardwaj, CGSC
                                                                and Mr.T.P.Singh, Adv for R-1.
                                                                Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                                Hossain, Standing counsel for CBIC
                                                                with Mr. Vivek Gurnani, Mr. Aditya
                                                                Chhajed and Mr. Dewang Singh
                                                                Chauhan, Advocates for DGAP and
                                                                NAA.
                                                                Mr. Manas Bhatnagar, Advocates for
                                                                R-4.
                              26
                              +    W.P.(C) 6337/2021 & CM APPL.19960/2021
                                   M/S PURI CONSTRUCTION PVT. LTD.                  ..... Petitioner
                                                    Through: Mr.Puneet Agarwal, Ms.Purvi Sinha,
                                                             Ms.Hemlata Rawat, Mr.Chetan
                                                             Kumar Shukla and Mr.Ayushman
                                                             Vatsyayana, Advocates.
                                                    versus

                                   UNION OF INDIA & ORS.                            ..... Respondents
                                                 Through:       Mr.Apoorv Kurup, CGSC and
                                                                Mr.Ojaswa Pathak, Adv. for R-1
                                                                Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                                Hossain, Standing counsel for CBIC
                                                                with Mr. Vivek Gurnani, Mr. Aditya
                                                                Chhajed and Mr. Dewang Singh
                                                                Chauhan, Advocates for DGAP and
                                                                NAA.

Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                         Page 11 of 41
18:34:58
                                                               Mr.Ravi Prakash, CGSC for R-3 to
                                                              R-6 with Ms.Shruti Shivkumar, Adv.
                              28
                              +    W.P.(C) 12471/2021 & CM No.39234/2021
                                   SOUTHWINDS PROJECTS LLP             ..... Petitioner
                                               Through: Mr.Kunal Vajani with Mr.Kunal
                                                         Mimani, Mr. Kartikey Bhatt and
                                                         Mr. Gurveer Lally, Advs.

                                                   versus
                                   UNION OF INDIA & ORS.                       ..... Respondents
                                                  Through:    Mr. Asheesh Jain, CGSC with Mr.
                                                              Adarsh Kr. Gupta, Mr.Keshav Mann,
                                                              Advocates for UOI.
                                                              Mr.Aditya Singla, Sr. Standing
                                                              Counsel with Ms.A. Sahitya Veena
                                                              Adv.
                                                              Mr.Aman Malik, Mr.Vijay Kumar
                                                              Maurya and Ms.Shurbhi Bhardwaj,
                                                              Advs for NAA
                              29
                              +    W.P.(C)   14666/2021  &     CM     APPL.46201/2021,              CM
                                   APPL.46202/2021 CM APPL.46203/2021

                                   ANAND RATHI                                   ..... Petitioner
                                                   Through:   Mr.Abhishek A Rastogi, Adv.

                                                   versus

                                   UNION OF INDIA & ORS.                   ..... Respondents
                                                   Through:   Mr. Ravi Prakash, CGSC for UOI
                                                              with Ms. Shruti Shivkumar and Mr.
                                                              Taha Yasin, Advocates.
                                                              Mr.Aman Malik, Mr.Vijay Kumar
                                                              Maurya and Ms.Shubhi Bhardwaj,
                                                              Adv. for NAA and DGAP


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                         Page 12 of 41
18:34:58
                               30
                              +    W.P.(C) 969/2020 & CM APPL.5342/2020
                                   NESTLE INDIA LTD. & ANR.                   ..... Petitioners
                                                 Through: Mr.V. Lakshmikumaran,
                                                           Mr.Charanya       Lakshmikumaran,
                                                           Mr.Karan Sachdev, Mr. Yogendra
                                                           Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                           Arora and Ms.Avisha Khatri,
                                                           Advocates.
                                                 versus

                                   UNION OF INDIA & ORS.                        ..... Respondents
                                                 Through:     Mr.Kritiman Singh, CGSC, with
                                                              Ms. Kunjala Bhardwaj, Advocate.
                                                              Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain, Standing counsel for CBIC
                                                              with Mr. Vivek Gurnani, Mr. Aditya
                                                              Chhajed and Mr. Dewang Singh
                                                              Chauhan, Advocates for DGAP and
                                                              NAA.
                              31
                              +    W.P.(C) 1171/2020
                                   IFB INDUSTRIES LTD,                            ..... Petitioner
                                                 Through:     Mr. S. Ganesh, Senior Advocate, Mr.
                                                              U. A Rana and Mr. Himanshu Mehta
                                                              Advocates
                                                versus
                                   NATIONAL ANTI-PROFITEERING AUTHORITY & ANR.
                                                                             ..... Respondents
                                                Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                         Hossain, Standing counsel for CBIC
                                                         with Mr. Vivek Gurnani, Mr. Aditya
                                                         Chhajed and Mr. Dewang Singh
                                                         Chauhan, Advocates for DGAP and
                                                         NAA.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                      Page 13 of 41
18:34:58
                               32

                              +    W.P.(C) 1406/2020 & CM No.4879/2020
                                   M/S FRIENDS LAND DEVELOPERS                  ..... Petitioner
                                                 Through: Mr.Prakash Kumar,Adv.
                                                 versus
                                   UNION OF INDIA & ORS.                     ..... Respondents
                                                 Through: Mr. Rajesh Kumar with Mr. Puneet
                                                          Yadav, Advocates for UOI.
                                                          Ms.Sonia Sharma and Ms. Neha
                                                          Chugh, Advs. for R2 & 3.
                                                          Ms. Sonu Bhatnagar, Sr. Standing
                                                          Counsel, with Ms. Venus Mehrotra,
                                                          Adv. & Ms. Kanak Grover, Advs for
                                                          R-4 & 5
                                                          Mr.Jatin Puniyani, GP for UOI.
                              33

                              +    W.P.(C) 1780/2020
                                   JOHNSON & JOHNSON PVT.LTD                ..... Petitioner
                                                Through: Mr.V. Lakshmikumaran,
                                                         Mr.Charanya       Lakshmikumaran,
                                                         Mr.Karan Sachdev, Mr. Yogendra
                                                         Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                         Arora and Ms.Avisha Khatri,
                                                         Advocates.

                                                   versus
                                   UNION OF INDIA & ORS.                         ..... Respondents
                                                 Through:     Mr. Vikram Jetly CGSC and Ms.
                                                              Shreya Jetly, Advs. for UOI/R-1
                                                              Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain, Standing counsel for CBIC
                                                              with Mr. Vivek Gurnani, Mr. Aditya
                                                              Chhajed and Mr. Dewang Singh
                                                              Chauhan, Advocates for DGAP and
                                                              NAA.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                      Page 14 of 41
18:34:58
                                                              Ms. Sonu Bhatnagar, Sr. Standing
                                                             Counsel, with Ms. Venus Mehrotra,
                                                             Adv. & Ms. Kanak Grover, Adv. for
                                                             R-4.
                              34
                              +    W.P.(C) 2083/2020 & CM No.7369/2020
                                   FUSION BUILDTECH PVT LTD                 ..... Petitioner
                                                Through: Mr.Abhishek A Rastogi, Adv.
                                                versus
                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:    Mr. Rajesh Kumar with Mr. Puneet
                                                             Yadav, Advocates for UOI.
                                                             Mr. Aman Malik, Mr.Vijay Kumar
                                                             Maurya and Ms.Shubhi Bhardwaj,
                                                             Advs. for NAA.
                                                             Ms. Sonu Bhatnagar, Sr. Standing
                                                             Counsel, with Ms. Venus Mehrotra,
                                                             Adv. & Ms. Kanak Grover, Adv. for
                                                             R-4
                              35
                              +    W.P.(C) 2084/2020 & CM No.7371/2020
                                   ASTER INFRAHOME PVT LTD               ..... Petitioner
                                                Through: Mr.Abhishek A Rastogi, Adv.

                                                 versus
                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:    Mr. Rajesh Kumar with Mr. Puneet
                                                             Yadav, Advocates for UOI.
                                                             Mr.Samir Malik, Mr.Vijay Kumar
                                                             Maurya and Ms.Shubhi Bhardwaj,
                                                             Adv. for NAA and DGAP
                                                             Ms. Sonu Bhatnagar, Sr. Standing
                                                             Counsel, with Ms. Venus Mehrotra,
                                                             Adv. & Ms. Kanak Grover, Adv. for
                                                             R-4.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                    Page 15 of 41
18:34:58
                               36

                              +    W.P.(C) 2445/2020
                                   MIS SARVPRIYA SECURITIES PVT. LTD       ..... Petitioner
                                                Through: Mr.Puneet Agarwal, Ms.Purvi Sinha,
                                                          Ms.Hemlata Rawat, Mr.Chetan
                                                          Kumar Shukla and Mr.Ayushman
                                                          Vatsyayana, Advocates.
                                                versus

                                   UNION OF INDIA & ORS.                     ..... Respondents
                                                 Through:     Mr. Aman Malik, Mr.Vijay Kumar
                                                              Maurya and Ms.Shubhi Bhardwaj,
                                                              Advs. for NAA.
                              37
                              +    W.P.(C) 2490/2020
                                   JOHNSON & JOHNSON PVT LTD,                    ..... Petitioner

                                                   Through:   Mr.V. Lakshmikumaran,
                                                              Mr.Charanya       Lakshmikumaran,
                                                              Mr.Karan Sachdev, Mr. Yogendra
                                                              Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                              Arora and Ms.Avisha Khatri,
                                                              Advocates.
                                                 versus
                                   UNION OF INDIA & ORS.                        ..... Respondents
                                                 Through:     Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain, Standing counsel for CBIC
                                                              with Mr. Vivek Gurnani, Mr. Aditya
                                                              Chhajed and Mr. Dewang Singh
                                                              Chauhan, Advocates for DGAP and
                                                              NAA.

                              40
                              +    W.P.(C) 2742/2020 & CM No.9552/2020
                                   ACME HOUSING INDIA PVT. LTD.              ..... Petitioner
                                               Through: Mr. Prateek Bansal, Advocate

Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                      Page 16 of 41
18:34:58
                                                    Versus

                                   UNION OF INDIA & ORS.                        ..... Respondents
                                                 Through:     Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain, Standing counsel for CBIC
                                                              with Mr. Vivek Gurnani, Mr. Aditya
                                                              Chhajed and Mr. Dewang Singh
                                                              Chauhan, Advocates for DGAP and
                                                              NAA.
                                                              Mr.Sameer Malik, Mr.Vijay Kumar
                                                              Maurya and Ms.Shubhi Bhardwaj,
                                                              Adv. for NAA and DGAP.

                              41
                              +    W.P.(C) 3737/2020

                                   PHIILIPS INDIA LIMITED.                    ..... Petitioner
                                                   Through:   Mr.Shashank Shekhar, Mr. Samyak
                                                              Jain, Mr.Tushar Joshi, Mr.Vishal
                                                              Gourav, Advs
                                                 versus
                                   UNION OF INDIA & ORS.                         ..... Respondents
                                                 Through:     Mr. Vipul Agrawal, Advocate for
                                                              R-2&3.
                                                              Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain, Standing counsel for CBIC
                                                              with Mr. Vivek Gurnani, Mr. Aditya
                                                              Chhajed and Mr. Dewang Singh
                                                              Chauhan, Advocates for DGAP and
                                                              NAA.
                                                              Ms. Sonu Bhatnagar, Sr. Standing
                                                              Counsel, with Ms. Venus Mehrotra,
                                                              Adv. & Ms. Kanak Grover, Adv. for
                                                              R-5 to R-7.
                                                              Ms. Mansie Jain, Adv for R-8.
                                                              Mr.Jatin Puniyani, GP for UOI.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                      Page 17 of 41
18:34:58
                               42
                              +    W.P.(C) 3910/2020

                                   MACROTECH DEVELOPERS LTD. (FORMERLY KNOWN AS
                                   M/S LODHA DEVELOPERS LTD.) & ANR     ..... Petitioners
                                                Through: Mr. Kamal Sawhney, Mr. Vinayak
                                                         Mathur, Mr. Ankit Sachdeva,
                                                         Ms.Anishka Gupta, Mr. Kamal
                                                         Kumar Arya and Ms. Komal Arya,
                                                         Advocates
                                                versus

                                   UNION OF INDIA & ORS                          ..... Respondents
                                                 Through:      Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                               Hossain, Standing counsel for CBIC
                                                               with Mr. Vivek Gurnani, Mr. Aditya
                                                               Chhajed and Mr. Dewang Singh
                                                               Chauhan, Advocates for DGAP and
                                                               NAA.
                              43

                              +    W.P.(C) 3911/2020
                                   M/S NANI RESORTS AND FLORICULTURE PVT. LTD.
                                                                                 ..... Petitioner
                                                 Through: Mr.Puneet Agarwal, Ms.Purvi Sinha,
                                                          Ms.Hemlata Rawat, Mr.Chetan
                                                          Kumar Shukla and Mr.Ayushman
                                                          Vatsyayana, Advocates.
                                                 Versus

                                   UNION OF INDIA & ORS.                         ..... Respondents
                                                 Through:      Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                               Hossain, Standing counsel for CBIC
                                                               with Mr. Vivek Gurnani, Mr. Aditya
                                                               Chhajed and Mr. Dewang Singh
                                                               Chauhan, Advocates for DGAP and
                                                               NAA.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                       Page 18 of 41
18:34:58
                                                             Mr.Rajeev    K    Panday,  AAG,
                                                            Mr.Rajeev M. Roy and Mr. P.
                                                            Srinivasan, Advs. for State of
                                                            Haryana/R-5
                                                            Ms. Sonu Bhatnagar, Sr. Standing
                                                            Counsel, with Ms. Venus Mehrotra,
                                                            Adv. & Ms. Kanak Grover, Adv. for
                                                            R-5 to 7.
                              44
                              +    W.P.(C) 4131/2020
                                   MS. SAMSONITE SOUTH ASIA PVT. LTD ..... Petitioner
                                                Through: Mr. Rohan Shah and Mr.Alok Yadav,
                                                         Advs.
                                                versus
                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:   Mr. Asheesh Jain, CGSC, Mr. Adarsh
                                                            Kr. Gupta, Mr.Keshav Mann, Ms.
                                                            Preeti Singh, Advocates for UOI.
                                                            Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                            Hossain, Standing counsel for CBIC
                                                            with Mr. Vivek Gurnani, Mr. Aditya
                                                            Chhajed and Mr. Dewang Singh
                                                            Chauhan, Advocates for DGAP and
                                                            NAA.
                                                            Ms. Sonu Bhatnagar, Sr. Standing
                                                            Counsel, with Ms. Venus Mehrotra,
                                                            Adv. & Ms. Kanak Grover, Adv.
                              45

                              +    W.P.(C) 4345/2020
                                   RECKITT BENCKISER INDIA PRIVATE LIMITED ..... Petitioner
                                                Through: Mr. R. Jawahar Lal, Mr. Siddharth
                                                          Bawa Mr. Anuj Garg, Mr. Mohit
                                                          Sharma Advs.

                                                   versus



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                    Page 19 of 41
18:34:58
                                    UNION OF INDIA AND ORS & ORS.            ..... Respondents
                                                 Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                          Hossain, Standing counsel for CBIC
                                                          with Mr. Vivek Gurnani, Mr. Aditya
                                                          Chhajed and Mr. Dewang Singh
                                                          Chauhan, Advocates for DGAP and
                                                          NAA.
                              46
                              +    W.P.(C) 4348/2020
                                   APEX MEADOWS PVT LTD                  ..... Petitioner
                                              Through: Mr.V. Lakshmikumaran,
                                                        Mr.Charanya        Lakshmikumaran,
                                                        Mr.Karan Sachdev, Mr. Yogendra
                                                        Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                        Arora and Ms.Avisha Khatri,
                                                        Advocates.

                                                   versus
                                   UNION OF INDIA & ORS.                        ..... Respondents
                                                 Through:     Ms. Neha Malik, Adv. for NAA and
                                                              DGAP.
                                                              Mr. M. Rambabu, Ms. Prity Kumari
                                                              and Mr.N.Eswara Rao, Advs. for R-4.
                                                              Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain, Standing counsel for CBIC
                                                              with Mr. Vivek Gurnani, Mr. Aditya
                                                              Chhajed and Mr. Dewang Singh
                                                              Chauhan, Advocates for DGAP and
                                                              NAA.
                              47
                              +    W.P.(C) 4375/2020
                                   M/S PATANJALI AYURVED LTD               ..... Petitioner
                                                 Through: Mr.S.Ganesh,    Sr.     Adv.      with
                                                          Mr.Priyadarshi Manish, Ms Anjali
                                                          Jha Manish, Ms Shweta Singh and
                                                          Ms.Deepali Sharma, Advs.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                      Page 20 of 41
18:34:58
                                                    Versus

                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:   Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                            Hossain, Standing counsel for CBIC
                                                            with Mr. Vivek Gurnani, Mr. Aditya
                                                            Chhajed and Mr. Dewang Singh
                                                            Chauhan, Advocates for DGAP and
                                                            NAA.

                              48
                              +    W.P.(C) 4516/2020
                                   MCNROE CONSUMER PRODUCTS PVT. LTD. ..... Petitioner
                                               Through: Mr. Kumar Visalaksh, Mr. Udit Jain,
                                                        Advocates

                                                 versus
                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:   Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                            Hossain, Standing counsel for CBIC
                                                            with Mr. Vivek Gurnani, Mr. Aditya
                                                            Chhajed and Mr. Dewang Singh
                                                            Chauhan, Advocates for DGAP and
                                                            NAA.
                                                            Mr. Farman Ali, SPC, Mr. Krishan
                                                            Kumar and Mr.Athar Raza Farooquei,
                                                            Adv. for UOI.

                              49

                              +    W.P.(C) 4607/2020
                                   AFFINITI ENTERPRISES                     ..... Petitioner
                                                 Through:   Mr. R. Jawahar Lal, Mr. Siddharth
                                                            Bawa Mr. Anuj Garg, Mr. Mohit
                                                            Sharma Advs.
                                                   versus



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                    Page 21 of 41
18:34:58
                                    UNION OF INDIA & ORS.                       ..... Respondents
                                                   Through:   Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain, Standing counsel for CBIC
                                                              with Mr. Vivek Gurnani, Mr. Aditya
                                                              Chhajed and Mr. Dewang Singh
                                                              Chauhan, Advocates for DGAP and
                                                              NAA.
                                                              Mr. Farman Ali, SPC, Mr. Krishan
                                                              Kumar and Mr.Athar Raza Farooquei,
                                                              Adv. for UOI.
                                                              Mr. Ravi Chawla, Advocate with
                                                              Mr.Avnish Kr. Upadhyay, Adv. for
                                                              R-2 & 3.

                              50

                              +    W.P.(C) 4824/2020 & CM No.2183/2021
                                   M/S CILANTRO DINERS PVT. LTD              ..... Petitioner
                                                 Through: Mr.Nikhil Gupta, Advocate

                                                   versus
                                   UNION OF INDIA & ORS.                        ..... Respondents
                                                 Through:     Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain, Standing counsel for CBIC
                                                              with Mr. Vivek Gurnani, Mr. Aditya
                                                              Chhajed and Mr. Dewang Singh
                                                              Chauhan, Advocates for DGAP and
                                                              NAA.
                                                              Mr. Farman Ali, SPC, Mr. Krishan
                                                              Kumar and Mr.Athar Raza Farooquei,
                                                              Adv. for UOI.
                                                              Mr.Rony O. John, Mr.Piyush Swami
                                                              and Mr.Arshdeep Singh, Advs. for R-
                                                              2 and 3.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                      Page 22 of 41
18:34:58
                               51
                              +    W.P.(C) 4957/2020
                                   WHIRLPOOL OF INDIA LTD                    ..... Petitioner
                                                Through: Mr.V. Lakshmikumaran,
                                                          Mr.Charanya       Lakshmikumaran,
                                                          Mr.Karan Sachdev, Mr. Yogendra
                                                          Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                          Arora and Ms.Avisha Khatri,
                                                          Advocates.
                                                versus

                                   UNION OF INDIA & ORS.                       ..... Respondents
                                                 Through:    Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                             Hossain, Standing counsel for CBIC
                                                             with Mr. Vivek Gurnani, Mr. Aditya
                                                             Chhajed and Mr. Dewang Singh
                                                             Chauhan, Advocates for DGAP and
                                                             NAA.
                                                             Mr. Farman Ali, SPC, Mr. Krishan
                                                             Kumar and Mr.Athar Raza Farooquei,
                                                             Adv. for UOI.
                                                             Ms. Sonu Bhatnagar, Sr. Standing
                                                             Counsel, with Ms. Venus Mehrotra,
                                                             Adv. & Ms. Kanak Grover, Adv. for
                                                             R-5.

                              52
                              +    W.P.(C) 5347/2020& CM No.23558/2020
                                   GAURSONS REALTECH PVT LTD              ..... Petitioner
                                               Through: Mr. Monish Panda and Mr. Mrinal
                                                        Bharat Ram, Advs.
                                               versus
                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:    Mr. Bhagwan Swarup Shukla, CGSC
                                                             for UOI with Mr. Kamaldeep and
                                                             Mr.Gokul Sharma, Advs.
                                                             Mr.Tushar Mehta, Ld.SG, Mr.Zoheb


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                     Page 23 of 41
18:34:58
                                                                 Hossain, Standing counsel for CBIC
                                                                with Mr. Vivek Gurnani, Mr. Aditya
                                                                Chhajed and Mr. Dewang Singh
                                                                Chauhan, Advocates for DGAP and
                                                                NAA.

                              54
                              +    W.P.(C) 5798/2020
                                   RAMPRASTHA PROMOTERS AND DEVELOPERS PVT. LTD.
                                                                                   ..... Petitioner
                                                 Through: Mr.Puneet Agarwal, Ms.Purvi Sinha,
                                                          Ms.Hemlata Rawat, Mr.Chetan
                                                          Kumar Shukla and Mr.Ayushman
                                                          Vatsyayana, Advocates.
                                                 versus
                                   UNION OF INDIA & ORS.                    ..... Respondents
                                                 Through: Mr. Anil Soni, CGSC for UOI.
                                                          Ms. Sonu Bhatnagar, Sr. Standing
                                                          Counsel, with Ms. Venus Mehrotra,
                                                          Adv. & Ms. Kanak Grover, Adv. for
                                                          R-2,5 to 7.
                                                          Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                          Hossain, Standing counsel for CBIC
                                                          with Mr. Vivek Gurnani, Mr. Aditya
                                                          Chhajed and Mr. Dewang Singh
                                                          Chauhan, Advocates for DGAP and
                                                          NAA.

                              55
                              +    W.P.(C) 5979/2020 & CM No.21655/2020
                                   EMAAR MGF LAND LTD                              ..... Petitioner
                                               Through:         Mr.V. Lakshmikumaran,
                                                                Mr.Charanya       Lakshmikumaran,
                                                                Mr.Karan Sachdev, Mr. Yogendra
                                                                Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                                Arora and Ms.Avisha Khatri,
                                                                Advocates.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                        Page 24 of 41
18:34:58
                                                    versus

                                   UNION OF INDIA & ORS.                       ..... Respondents
                                                 Through:    Mr. Ravi Prakash, CGSC for UOI
                                                             with Ms. Shruti Shivkumar and Mr.
                                                             Taha Yasin, Advocates.
                                                             Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                             Hossain, Standing counsel for CBIC
                                                             with Mr. Vivek Gurnani, Mr. Aditya
                                                             Chhajed and Mr. Dewang Singh
                                                             Chauhan, Advocates for DGAP and
                                                             NAA.
                                                             Mr. Parangat Pandey, Advocate for
                                                             R-3.
                                                             Mr. Satish Kumar, Sr. Standing
                                                             Counsel.

                              56

                              +    W.P.(C) 6671/2020
                                   GAURAV SHARMA FOOD INDUSTRIES     ..... Petitioner
                                               Through: Mr.Satish Kumar,       Sr.standing
                                                        counsel.
                                               versus
                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:    Mr.Bibhash Kumar, Adv. for
                                                             Mr.Vivek Goyal, Advocate for R-1.

                              57

                              +    W.P.(C) 7412/2020 & CM No.24800/2020

                                   SAMSUNG INDIA ELECTRONICS PVT LTD ..... Petitioner
                                                Through: Mr. Anurag Soan, Mr. Rahul Sateeja
                                                         Mr.Deepak      Thakur,   Ms.Vrinda
                                                         Bagaria, Advs.
                                                versus


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                     Page 25 of 41
18:34:58
                                    UNION OF INDIA & ORS.                    ..... Respondents
                                                 Through:   Mr. Farman Ali, SPC, Mr. Krishan
                                                            Kumar and Mr.Athar Raza Farooquei,
                                                            Adv. for UOI.
                              58

                              +    W.P.(C) 7736/2020
                                   M/S PRASAD MEDIA CORPORATION PVT LTD ..... Petitioner
                                                Through: Mr.V. Lakshmikumaran,
                                                         Mr.Charanya       Lakshmikumaran,
                                                         Mr.Karan Sachdev, Mr. Yogendra
                                                         Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                         Arora and Ms.Avisha Khatri,
                                                         Advocates.
                                                versus
                                   UNION OF INDIA & ORS.                    ..... Respondents
                                                 Through:   Ms.Aakanksha Kaul, Mr.Manek
                                                            Singh and Mr. Aman Sahani, Advs.
                                                            for UOI.
                                                            Ms. Sonu Bhatnagar, Sr. Standing
                                                            Counsel, with Ms. Venus Mehrotra,
                                                            Adv. & Ms. Kanak Grover, Adv. for
                                                            R-4.

                              59
                              +    W.P.(C) 8229/2020
                                   LITECON INDUSTRIES PVT.LTD.              ..... Petitioner
                                                Through: Mr. Kumar Visalaksh, Mr. Udit Jain,
                                                          Advocates
                                                versus
                                   UNION OF INDIA & ORS.                     ..... Respondents
                                                 Through:   Mr. Farman Ali, SPC, Mr. Krishan
                                                            Kumar and Mr.Athar Raza Farooquei,
                                                            Adv. for UOI.
                                                            Mr. Vipul Agrawal, Advocate for
                                                            R-2&3.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                   Page 26 of 41
18:34:58
                                                              Mr.Tushar    Mehta,   Ld.Solicitor
                                                             General with Mr.Zoheb Hossain, Sr.
                                                             SC, Mr.Vivek Gurnani, Ms.Tulika
                                                             Gupta & Mr.Aditya Chhated, Advs.
                                                             for NAA & DGAP

                              60
                              +    W.P.(C) 8751/2020 & CM No.28192/2020
                                   M/S SIGNATURE BUILDERS PVT. LTD.       ..... Petitioner
                                                Through: Mr.Puneet Agarwal, Ms.Purvi Sinha,
                                                         Ms.Hemlata Rawat, Mr.Chetan
                                                         Kumar Shukla and Mr.Ayushman
                                                         Vatsyayana, Advocates.
                                                versus
                                   UNION OF INDIA & ORS.                       ..... Respondents
                                                 Through:    Mr.Harish Vaidyanathan Shankar
                                                             CGSC, Ms. S. Bushra Kazim, Adv. &
                                                             Mr. Srish Kumar Mishra, GP for UOI.
                                                             Ms. Sonu Bhatnagar, Sr. Standing
                                                             Counsel, with Ms. Venus Mehrotra,
                                                             Adv. & Ms. Kanak Grover, Adv. for
                                                             R-2.
                                                             Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                             Hossain, Standing counsel for CBIC
                                                             with Mr. Vivek Gurnani, Mr. Aditya
                                                             Chhajed and Mr. Dewang Singh
                                                             Chauhan, Advocates for DGAP and
                                                             NAA.
                              61
                              +    W.P.(C) 9146/2020 & CM No.29630/2020
                                   LITE BITE TRAVELS FOODS PVT LTD          ..... Petitioner
                                                 Through: Mr.V. Lakshmikumaran,
                                                          Mr.Charanya       Lakshmikumaran,
                                                          Mr.Karan Sachdev, Mr. Yogendra
                                                          Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                          Arora and Ms.Avisha Khatri,
                                                          Advocates.

Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                     Page 27 of 41
18:34:58
                                                    versus
                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:     Mr.Satish   Kumar,       Sr.standing
                                                              counsel.
                                                              Mr.Ashwini Chawla, Adv. for R-2 &
                                                              3.
                              62
                              +    W.P.(C) 9931/2020
                                   M/S NIRALA PROJECT PVT LTD.             ..... Petitioner
                                                 Through: Mr.Puneet Agarwal, Ms.Purvi Sinha,
                                                          Ms.Hemlata Rawat, Mr.Chetan
                                                          Kumar Shukla and Mr.Ayushman
                                                          Vatsyayana, Advocates.
                                                 versus

                                   UNION OF INDIA & ORS.                       ..... Respondents
                                                 Through:     Ms.Aakanksha Kaul, Mr.Manek
                                                              Singh, mr.Aaman Sahani, Advocates
                                                              for UOI.
                                                              Mr. Farman Ali, SPC, Mr. Krishan
                                                              Kumar and Mr.Athar Raza Farooquei,
                                                              Adv. for UOI.
                                                              Ms. Neha Malik, Adv. for R-3 & 4
                              63
                              +    W.P.(C) 9934/2020 & CM Nos.31623-24/2020
                                   M/S S3 BUILDWELL LLP                        ..... Petitioner
                                                 Through:     Mr.Puneet Agarwal, Ms.Purvi Sinha,
                                                              Ms.Hemlata Rawat, Mr.Chetan
                                                              Kumar Shukla and Mr.Ayushman
                                                              Vatsyayana, Advocates.

                                                   versus
                                   UNION OF INDIA & ORS.                        ..... Respondents
                                                 Through:     Ms.Aakanksha Kaul, Mr.Manek
                                                              Singh, Advocate for UOI.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                      Page 28 of 41
18:34:58
                                                               Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain, Standing counsel for CBIC
                                                              with Mr. Vivek Gurnani, Mr. Aditya
                                                              Chhajed and Mr. Dewang Singh
                                                              Chauhan, Advocates for DGAP and
                                                              NAA.
                              64
                              +    W.P.(C) 9935/2020 & CM Nos.31625-26/2020
                                   M/S JMK HOLDINGS PVT LTD.                 ..... Petitioner
                                                 Through: Mr.Puneet Agarwal, Ms.Purvi Sinha,
                                                          Ms.Hemlata Rawat, Mr.Chetan
                                                          Kumar Shukla and Mr.Ayushman
                                                          Vatsyayana, Advocates.

                                                   versus

                                   UNION OF INDIA & ORS.                        ..... Respondents
                                                 Through:     Ms.Aakhanksha Kaul, Mr.Manek
                                                              Singh and Mr.Aman Sahani, Advts.
                                                              For UOI.
                                                              Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain, Standing counsel for CBIC
                                                              with Mr. Vivek Gurnani, Mr. Aditya
                                                              Chhajed and Mr. Dewang Singh
                                                              Chauhan, Advocates for DGAP and
                                                              NAA.


                              65
                              +    W.P.(C) 10932/2020 & CM Nos.34237-38/2020, CM No.8172/2022
                                   M/S EMAAR MGF LAND LTD                 ..... Petitioner
                                               Through: Mr.V. Lakshmikumaran,
                                                         Mr.Charanya        Lakshmikumaran,
                                                         Mr.Karan Sachdev, Mr. Yogendra
                                                         Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                         Arora and Ms.Avisha Khatri,
                                                         Advocates.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                      Page 29 of 41
18:34:58
                                                       Versus

                                   UNION OF INDIA & ORS.                         ..... Respondents
                                                 Through:      Mr. Ravi Prakash, CGSC for UOI
                                                               with Ms. Shruti Shivkumar and Mr.
                                                               Taha Yasin, Advocates.
                                                               Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                               Hossain, Standing counsel for CBIC
                                                               with Mr. Vivek Gurnani, Mr. Aditya
                                                               Chhajed and Mr. Dewang Singh
                                                               Chauhan, Advocates for DGAP and
                                                               NAA.
                                                               Ms.Neha Malik, Adv. for R-4.
                                                               Mr. Satish Kumar, Sr. Standing
                                                               Counsel for respondent No.3.


                              66

                              +    W.P.(C) 378/2019

                                   HINDUSTAN UNILEVER LIMITED               ..... Petitioner
                                                Through: Ms.Vanita    Bhargava,        Mr.Ajay
                                                         Bhargava and Ms.Prerna Singh, Advs.

                                                      Versus

                                   UNION OF INDIA & ORS.                          ..... Respondents
                                                 Through:      Mr. Vikrant N. Goyal, Adv. for UOI.
                                                               Mr. Bhagwan Swarup Shukla, CGSC
                                                               with Mr. Sharvan Kumar Shukla,
                                                               Advocate. For UOI.
                                                               Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                               Hossain, Standing counsel for CBIC
                                                               with Mr. Vivek Gurnani, Mr. Aditya
                                                               Chhajed and Mr. Dewang Singh
                                                               Chauhan, Advocates for DGAP and
                                                               NAA.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                       Page 30 of 41
18:34:58
                               67
                              +    W.P.(C) 1418/2019 & CM No.6501/2019
                                   M/S J.P. & SONS THROUGH: SHRI ANKIT KHANDELWAL,
                                   PROPRIETOR                              ..... Petitioner
                                                 Through: Mr. Pankaj Agarwal, Adv.
                                                 versus

                                   NATIONAL ANTI- PROFITEERING AUTHORITY THROUGH:
                                   ITS SECRETARY & ORS.                   ..... Respondents
                                                Through: Mr. Bhagwan Swarup Shukla, CGSC
                                                         with Mr. Sharvan Kumar Shukla,
                                                         Advocate. For UOI.
                                                         Mr. Kamal Sawhney, Mr.Vinayak
                                                         Mathur, Mr. Kamal Kumar Arya with
                                                         Mr. Ankit Sachdeva, Advocates for
                                                         respondent No.4.
                              68
                              +    W.P.(C) 1655/2019
                                   M/S EXCEL RASAYAN PRIVATE LIMITED           ..... Petitioner
                                                   Through:   Mr.Abhishek A Rastogi, Adv.
                                                   versus

                                   UNION OF INDIA & ORS.                       ..... Respondents
                                                   Through:   Mr.Gyanendra Singh, SC for NAA.


                              69
                              +    W.P.(C) 2347/2019
                                   JUBILANT FOODWORKS LTD. & ANR.         ..... Petitioners
                                                Through: Mr.V. Lakshmikumaran,
                                                         Mr.Charanya        Lakshmikumaran,
                                                         Mr.Karan Sachdev, Mr. Yogendra
                                                         Aldak, Mr. Kunal Kapoor, Mr.Agrim
                                                         Arora and Ms.Avisha Khatri,
                                                         Advocates.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                       Page 31 of 41
18:34:58
                                                    versus

                                   UNION OF INDIA & ORS.                       ..... Respondents
                                                 Through:    Mr. Bhagwan Swarup Shukla, CGSC
                                                             with Mr. Sharvan Kumar Shukla,
                                                             Advocate. For UOI.
                                                             Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                             Hossain, Standing counsel for CBIC
                                                             with Mr. Vivek Gurnani, Mr. Aditya
                                                             Chhajed and Mr. Dewang Singh
                                                             Chauhan, Advocates for DGAP and
                                                             NAA.

                              70

                              +    W.P.(C) 3759/2019
                                   MASCOT BUILDCON PRIVATE LTD.            ..... Petitioner
                                               Through: Mr.Aseem Mehrotra, Adv.

                                                   versus

                                   UNION OF INDIA & ORS.                       ..... Respondents
                                                 Through:    Mr. Bhagwan Swarup Shukla, CGSC
                                                             with Mr. Sharvan Kumar Shukla,
                                                             Advocate. For UOI.
                                                             Mr. Harish Vaidyanathan Shankar,
                                                             CGSC with Ms.S.Bushra Kazim and
                                                             Mr.Srish Kumar Mishra, Advocates
                                                             for UOI.
                                                             Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                             Hossain, Standing counsel for CBIC
                                                             with Mr. Vivek Gurnani, Mr. Aditya
                                                             Chhajed and Mr. Dewang Singh
                                                             Chauhan, Advocates for DGAP and
                                                             NAA.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                     Page 32 of 41
18:34:58
                               71

                              +    W.P.(C) 4213/2019

                                   ABBOTT HEALTHCARE PRIVATE LIMITED
                                   & ANR.                                         ..... Petitioners
                                                 Through: Ms.Vanita     Bhargava,         Mr.Ajay
                                                          Bhargava, Ms.Shweta Kabra and
                                                          Ms.Prerna Singh, Advs.
                                                 versus
                                   UNION OF INDIA & ORS.                    ..... Respondents
                                                 Through: Ms.Pratima N. Lakra, CGSC for R-1.
                                                          Mr.Anurag Ahluwalia CGSC for
                                                          R1/UOI.
                                                          Mr. Ripudaman Bhardwaj, CGSC
                                                          and Mr.T.P.Singh, Adv for R-1.
                                                          Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                          Hossain, Standing counsel for CBIC
                                                          with Mr. Vivek Gurnani, Mr. Aditya
                                                          Chhajed and Mr. Dewang Singh
                                                          Chauhan, Advocates for DGAP and
                                                          NAA.

                              73

                              +    W.P.(C) 5558/2019 & CM No.24368/2019
                                   UNICHARM INDIA PVT. LTD.                      ..... Petitioner
                                                 Through: Mr.Rupender Sinhmar, Mr.Prahlad
                                                          Singh, Mr.K. Gurumurthy, Advs.
                                                 versus
                                   UNION OF INDIA & ORS.                     ..... Respondents
                                                 Through: Mr. Farman Ali, SPC, Mr.Athar Raza
                                                          Farooquei and Mr.Krishan Kumar,
                                                          Advts. For R-2 and R-3.
                                                          Mr.Anurag      Ahluwalia           CGSC,
                                                          Mr.Danish Faraz Khan, Adv. for
                                                          R1/UOI.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                        Page 33 of 41
18:34:58
                               74
                              +    W.P.(C) 7743/2019
                                   RECKITT BENCKISER INDIA PRIVATE LIMITED ..... Petitioner
                                                Through: Mr. R. Jawahar Lal, Mr. Siddharth
                                                         Bawa Mr. Anuj Garg, Mr. Mohit
                                                         Sharma Advs.
                                                versus

                                   UNION OF INDIA THROUGH: ITS SECRETARY & ORS.
                                                                              ..... Respondents
                                                 Through: Mr. Asheesh Jain, CGSC with Mr.
                                                          Adarsh Kr. Gupta Mr.Keshav Mann
                                                          and Ms. Preeti Singh, Advocates for
                                                          UOI.
                                                          Mr. Ravi Chawla, Advocate with
                                                          Mr.Avnish Kr. Upadhyay, Adv. for
                                                          R-2 & 3
                                                          Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                          Hossain, Standing counsel for CBIC
                                                          with Mr. Vivek Gurnani, Mr. Aditya
                                                          Chhajed and Mr. Dewang Singh
                                                          Chauhan, Advocates for DGAP and
                                                          NAA.

                              75
                              +    W.P.(C) 8162/2019
                                   AFFINITI ENTERPRISES                        ..... Petitioner
                                                    Through:   Mr. R. Jawahar Lal, Mr. Siddharth
                                                               Bawa Mr. Anuj Garg, Mr. Mohit
                                                               Sharma Advs.
                                                   versus

                                   UNION OF INDIA THROUGH: ITS SECRETARY & ORS.
                                                                            ..... Respondent
                                                 Through: Mr.Abhay Prakash Sahay, CGSC,
                                                          Ms.    Mannu  Singh,     Mr.Kunal
                                                          Dhawan, Ms.Swayamprabha, Advs
                                                          for UOI.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                     Page 34 of 41
18:34:58
                                                               Mr. Ravi Chawla, Advocate with
                                                              Mr.Avnish Kr. Upadhyay, Adv. for
                                                              R-2 & 3.
                                                              Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain, Standing counsel for CBIC
                                                              with Mr. Vivek Gurnani, Mr. Aditya
                                                              Chhajed and Mr. Dewang Singh
                                                              Chauhan, Advocates for DGAP and
                                                              NAA.


                              76
                              +    W.P.(C) 7910/2019 & CM No.32779/2019
                                   SALARPURIA REAL ESTATE PVT. LTD             ..... Petitioner
                                                 Through: Mr.Abhishek A Rastogi, Adv.
                                                 versus
                                   UNION OF INDIA & ORS.                    ..... Respondents
                                                 Through: Mr. Bhagwan Swarup Shukla, CGSC
                                                          for UOI with Mr. Kamaldeep and
                                                          Mr.Gokul Sharma, Advs.
                                                          Mr.Sushil Kumar Pandey, SPC
                                                          Mr.Rahul Mourya, Adv. For UOI.
                                                          Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                          Hossain, Standing counsel for CBIC
                                                          with Mr. Vivek Gurnani, Mr. Aditya
                                                          Chhajed and Mr. Dewang Singh
                                                          Chauhan, Advocates for DGAP and
                                                          NAA.
                              77
                              +    W.P.(C) 7911/2019
                                   SATTVA DEVELOPERS PVT. LTD               ..... Petitioner
                                               Through: Mr.Abhishek A Rastogi, Adv.

                                                   versus
                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:     Mr. Manish Mohan, CGSC with Mr.
                                                              Devendra Kumar, Advocate for UOI.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                     Page 35 of 41
18:34:58
                                                             Mr.Abhay Prakash Sahay, CGSC,
                                                            Ms.    Mannu    Singh,   Mr.Kunal
                                                            Dhawan, Ms.Swayamprabha, Advs
                                                            for UOI.
                                                            Mr. Yunus Malik, Mr. Vijay Kumar
                                                            Maurya and Ms. Shubhi Bhardwaj,
                                                            Advs for Res/NAA.

                              78

                              +    W.P.(C) 8078/2019
                                   M/S SATYA ENTERPRISES                    ..... Petitioner
                                                Through: Mr.Sumit K Batra with Mr. Manish
                                                         Khurana and Mr. Kshitij Chhabra,
                                                         Advocates.

                                                 versus
                                   UNION OF INDIA & ORS.                     ..... Respondents
                                                 Through:   Mr.Sushil Kumar Pandey, SPC for
                                                            UOI.
                                                            Mr.Satyakam, ASC with Ms.Jyoti
                                                            Mehra, Advocate for R-4.

                              79

                              +    W.P.(C) 9053/2019
                                   UNICHARM INDIA PVT. LTD                 ..... Petitioner
                                                Through: Mr.Rupender Sinhmar, Mr.Prahlad
                                                          Singh, Mr.K. Gurumurthy, Advs.

                                                   versus

                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                 Through:   Mr. Farman Ali, SPC, Mr.Krishan
                                                            Kumar and Mr.Athar Raza Farooquei,
                                                            Adv. for UOI/R-2 and R-3.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                    Page 36 of 41
18:34:58
                               80

                              +    W.P.(C) 11253/2019 & CM No.46337/2019

                                   LIFESTYLE INTERNATIONAL PVT. LTD.         ..... Petitioner
                                                 Through: Mr. Tarun Gulati, Sr. Adv. with
                                                          Mr. Vinayak   Mathur,      Mr.Ankit
                                                          Sachdeva, Mr.Kamal Arya and
                                                          Ms.Anishka Gupta, Advocates
                                                 versus

                                   UNION OF INDIA & ORS.                       ..... Respondents
                                                 Through:    Mr. Rajesh Kumar with Mr. Puneet
                                                             Yadav, Advocates for UOI.
                                                             Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                             Hossain, Standing counsel for CBIC
                                                             with Mr. Vivek Gurnani, Mr. Aditya
                                                             Chhajed and Mr. Dewang Singh
                                                             Chauhan, Advocates for DGAP and
                                                             NAA.

                              81

                              +    W.P.(C) 12355/2019
                                   PARAMOUNT, PROPBUILD PVT. LTD.         ..... Petitioner
                                               Through: Mr.Abhishek     Choudhary        and
                                                        Mr.Simranpal Sawhney, Advocates
                                               versus

                                   UNION OF INDIA & ORS.                       ..... Respondents
                                                 Through:    Mr.Ruchir Mishra and Mr.Mukesh
                                                             Kumar Tiwari Advocates for UOI
                                                             Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                             Hossain, Standing counsel for CBIC
                                                             with Mr. Vivek Gurnani, Mr. Aditya
                                                             Chhajed and Mr. Dewang Singh
                                                             Chauhan, Advocates for DGAP and
                                                             NAA.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                     Page 37 of 41
18:34:58
                               82
                              +    W.P.(C) 12717/2019

                                   BHARTIYA CITY DEVELOPERS PVT LTD         ..... Petitioner
                                                Through: Mr.Abhishek A Rastogi, Adv.

                                                   versus
                                   UNION OF INDIA & ORS.                         ..... Respondents
                                                 Through:     Mr. Vikram Jetly CGSC and Ms.
                                                              Shreya Jetly, Advs. for UOI
                                                              Mr. Chandra Prakash, Advocate for
                                                              DGAP and NAA.
                              83

                              +    W.P.(C) 12847/2019 & CM No.52474/2019

                                   RAMPRASTHA PROMOTERS AND DEVELOPERS PVT. LTD.
                                                                               ..... Petitioner
                                               Through: Mr.Puneet Agarwal, Ms.Purvi Sinha,
                                                        Ms.Hemlata Rawat, Mr.Chetan
                                                        Kumar Shukla and Mr.Ayushman
                                                        Vatsyayana, Advocates.

                                                   versus
                                   UNION OF INDIA & ORS.                         ..... Respondents
                                                 Through:     Mr. Vikram Jetly CGSC and Ms.
                                                              Shreya Jetly, Advs. for UOI
                                                              Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                              Hossain, Standing counsel for CBIC
                                                              with Mr. Vivek Gurnani, Mr. Aditya
                                                              Chhajed and Mr. Dewang Singh
                                                              Chauhan, Advocates for DGAP and
                                                              NAA.
                                                              Ms. Sonu Bhatnagar, Sr. Standing
                                                              Counsel, with Ms. Venus Mehrotra,
                                                              Adv. & Ms. Kanak Grover, Adv. for
                                                              R-2 & 5.
                                                              Mr.Jatin Puniyani, GP for UOI.

Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                      Page 38 of 41
18:34:58
                               84
                              +    W.P.(C) 13163/2019 & CM APPL.53573/2019
                                   HATHKARGAH LAGHU PATANG UDYOG SAMITI (REG.)
                                                                                     ..... Petitioner
                                                    Through:   Mr. Tariq Adeeb, Advocate.

                                                    versus

                                   GOVERNMENT OF NCT OF DELHI AND ANR. ..... Respondents
                                                    Through:   Mr. Kartikay Bhaskar, proxy counsel
                                                               for Mr.Karan Bhardwaj, ASC,
                                                               GNCTD for R-1 & 2
                              88
                              +    W.P.(C) 10999/2018

                                   M/S PYRAMID INFRATECH PRIVATE LIMITED ..... Petitioner
                                                 Through: Mr.Abhishek A Rastogi, Adv.
                                                 versus

                                   UNION OF INDIA & ORS.                         ..... Respondents
                                                 Through:      Mr. Vinod Diwakar, CGSC with
                                                               Mr. Olson Nair, Advocate for UOI.
                                                               Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                               Hossain, Standing counsel for CBIC
                                                               with Mr. Vivek Gurnani, Mr. Aditya
                                                               Chhajed and Mr. Dewang Singh
                                                               Chauhan, Advocates for DGAP and
                                                               NAA.
                                                               Ms. Sonu Bhatnagar, Sr. Standing
                                                               Counsel, with Ms. Venus Mehrotra,
                                                               Adv. & Ms. Kanak Grover, Adv. for
                                                               R-3.
                              89
                              +    W.P.(C) 12444/2018
                                   MASCOT BUILDCON PRIVATE LIMITED           ..... Petitioner
                                                    Through: Mr.Aseem Mehrotra, Adv.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                         Page 39 of 41
18:34:58
                                                 versus
                                   NATIONAL ANTI-PROFITEERING AUTHORITY & ORS.
                                                                             ..... Respondents
                                                Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                         Hossain, Standing counsel for CBIC
                                                         with Mr. Vivek Gurnani, Mr. Aditya
                                                         Chhajed and Mr. Dewang Singh
                                                         Chauhan, Advocates for DGAP and
                                                         NAA.
                                                         Mr.Farman Ali, SPC with Mr.Athar
                                                         Raza Farooqui, Advocate for UOI.

                              90
                              +    W.P.(C) 12647/2018
                                   LIFESTYLE INTERNATIONAL PVT. LTD.              ..... Petitioner
                                                    Through:    Mr. Tarun Gulati, Sr. Adv. with
                                                                Mr. Vinayak   Mathur,    Mr.Ankit
                                                                Sachdeva, Mr.Kamal Arya and
                                                                Ms.Anishka Gupta, Advocates.
                                                    versus

                                   UNION OF INDIA & ORS.                          ..... Respondents
                                                    Through     Mr.    Anurag     Ahluwalia    with
                                                                Mr. Danish    Faraz    Khan    and
                                                                Mr. Rishab Narayan, Advocates for
                                                                UOI.
                                                                Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
                                                                Hossain, Standing counsel for CBIC
                                                                with Mr. Vivek Gurnani, Mr. Aditya
                                                                Chhajed and Mr. Dewang Singh
                                                                Chauhan, Advocates for DGAP and
                                                                NAA.
                              91
                              +    W.P.(C) 13194/2018
                                   SHARMA TRADING COMPANY                           ..... Petitioner
                                                    Through: Mr. Naresh Thacker, Mr. Kumar
                                                             Visalaksh, Mr. Udit Jain, Advocate

Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:04.05.2022
                                                                                          Page 40 of 41
18:34:58
                                                        versus
                                    UNION OF INDIA & ORS.                             ..... Respondents
                                                  Through:          Mr.    Anurag      Ahluwalia     with
                                                                    Mr. Danish     Faraz     Khan     and
                                                                    Mr. Rishab Narayan, Advocates for
                                                                    UOI.
                                                                    Ms.Aakanksha Kaul, Mr.Manek
                                                                    Singh, Advs. for NAA
                              122
                              +     W.P.(C) 10901/2020 & CM APPL. 34162/2020, CM APPL.
                                    34163/2020

                                    S.C. JOHNSON PRODUCTS PVT. LTD.                       ..... Petitioner
                                                   Through: None.
                                                       versus
                                    UNION OF INDIA, THROUGH ITS SECRETARY & ORS.
                                                                            ..... Respondents
                                                  Through: Ms.Nithi Raman, CGSC with
                                                           Mr.Zubin Singh, Adv. for UOI.
                                    CORAM:
                                    HON'BLE MR. JUSTICE MANMOHAN
                                    HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                       ORDER

% 02.05.2022 Heard in part.

List for further hearing on 27th and 30th May, 2022 MANMOHAN, J DINESH KUMAR SHARMA, J MAY 02, 2022/rb Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:04.05.2022 Page 41 of 41 18:34:58