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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1)(at) in The U.P. Harcourt Butler Technical University Act, 2016

(at)to comply with and carry out any directives issued by the State Government from time to time, with reference to above powers, duties and responsibilities of the University;