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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(4) in Assam Khadi and Village Industries Board Act, 1955

(4)[] [Re-numbered '3' by Assam Act No. 31 of 1960, dated 17.12.1960.] "Khadi and Village Industries" means the industries specified in the Schedule.