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Chattisgarh High Court

M/S Shivangi Oil Private Limited vs S. Shrinivas Rao 7 Cra/839/2008 Rohit ... on 1 October, 2019

Author: Sharad Kumar Gupta

Bench: Sharad Kumar Gupta

                                                                                            1

                                                                                  NAFR

                  HIGH COURT OF CHHATTISGARH, BILASPUR
                                    CRMP No. 1562 of 2019
               M/s Shivangi Oil Private Limited, Through Its Director Santosh Kumar
               Singhaniya, S/o Late Shrawan Kumar Singhaniya, Aged About 50
               Years, Address - Plot No - 18, 19, 32, 33 Industrial Area Sirgitti, Police
               Station - Sirgitti, Tehsil And District - Bilaspur CG ( Complainant )
                                                                           ---- Petitioner
                                             Versus
            1. S. Shrinivas Rao S/o Pedhabaite, Address - Shop No. - 133, First Floor
               Kaleshwara Market, Vijaywada - 2, Police Station - Vijaywada - 2,
               District - Krishna ( Andhra - Pradesh ) ( Accused )
            2. State of Chhattisgarh, Through Ministry Of Law And Legislative Affairs,
               Mantralay, New Raipur, Tehsil And District - Raipur Chhattisgarh.,
                                                                      ---- Respondents
         For petitioner                    None
         For Respondent No. 2/State        Mr. Praveen Agrawal, PL
         For Rrespondent No. 1             None.


Hon'ble Shri Justice Sharad Kumar Gupta Order On Board 1-10-2019

1. Case is called twice but no representation is made on behalf of the petitioner.

2. In this circumstance, this CRMP is dismissed for want of prosecution.

Sd/-

(Sharad Kumar Gupta) Judge pathak