Chattisgarh High Court
M/S Shivangi Oil Private Limited vs S. Shrinivas Rao 7 Cra/839/2008 Rohit ... on 1 October, 2019
Author: Sharad Kumar Gupta
Bench: Sharad Kumar Gupta
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
CRMP No. 1562 of 2019
M/s Shivangi Oil Private Limited, Through Its Director Santosh Kumar
Singhaniya, S/o Late Shrawan Kumar Singhaniya, Aged About 50
Years, Address - Plot No - 18, 19, 32, 33 Industrial Area Sirgitti, Police
Station - Sirgitti, Tehsil And District - Bilaspur CG ( Complainant )
---- Petitioner
Versus
1. S. Shrinivas Rao S/o Pedhabaite, Address - Shop No. - 133, First Floor
Kaleshwara Market, Vijaywada - 2, Police Station - Vijaywada - 2,
District - Krishna ( Andhra - Pradesh ) ( Accused )
2. State of Chhattisgarh, Through Ministry Of Law And Legislative Affairs,
Mantralay, New Raipur, Tehsil And District - Raipur Chhattisgarh.,
---- Respondents
For petitioner None
For Respondent No. 2/State Mr. Praveen Agrawal, PL
For Rrespondent No. 1 None.
Hon'ble Shri Justice Sharad Kumar Gupta Order On Board 1-10-2019
1. Case is called twice but no representation is made on behalf of the petitioner.
2. In this circumstance, this CRMP is dismissed for want of prosecution.
Sd/-
(Sharad Kumar Gupta) Judge pathak