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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Jharkhand - Subsection

Section 49(1)(xiii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xiii)carry out advocacy, awareness and information, education, and communication activities for promoting adoption either by itself or through its associated bodies;