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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 46(6) in The Prisons Act, 1977

(6)imposition of hand cuffs of a such pattern and weight, in such manner and for such period, as may be prescribed by rules made by [the Government] [In section 3(1), 5, 6, 7, 11(2), 38, 41, 46, 56, 59, 60 and 62 the words 'the Government' substituted for the words 'His Highness' by Act X of 1996.];