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[Cites 0, Cited by 4] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(4) in The Delhi Municipal Corporation Act, 1957

(4)Councillors shall be chosen by direct election on the basis of adult suffrage from various wards into which Delhi shall be divided in accordance with the provisions of this Act [***] [Certain words omitted by Act 67 of 1993, section 3 (w.e.f. 1-10-1993)]