State Consumer Disputes Redressal Commission
Neeta Co Operative Housing Society Ltd. ... vs Smt. Sadhana Tekchand Ramteke on 2 March, 2026
STATE CONSUMER DISPUTES REDRESSAL COMMISSION
CIRCUIT BENCH NAGPUR
REVISION PETITION NO. SC/CB2/27/RP/31/2025
(Against the Order dated 12th March 2025 in Appeal No. DC/AB1/484/EA/75/2022 of the District
Consumer Disputes Redressal Commission Additional dcf, nagpur)
WITH
SC/CB2/27/IA/96/2025 (STAY)
NEETA CO OPERATIVE HOUSING SOCIETY LTD. NAGPUR Through its SECRETARY SMT.
SABITA W/O CHANDRAKANT BISWAS
PRESENT ADDRESS - R/O. BANERJEE LAYOUT, BHAGWAN NAGAR, IN FRONT BANK OF
MAHARASHTRA , NAGPUR,MAHARASHTRA.
.......Petitioner(s)
Versus
SHRI SUNIL S/O GOPA JADHAV
PRESENT ADDRESS - R/O. FLAT NO. 302, SANKALP APARTMENT, NEW GANESH COLONY,
PRATAP NAGAR, BEHIND DURGA MATA MANDIR, , NAGPUR,MAHARASHTRA.
.......Respondent(s)
REVISION PETITION NO. SC/CB2/27/RP/33/2025 WITH SC/CB2/27/IA/99/2025 (STAY) NEETA CO OPERATIVE HOUSING SOCIETY LTD. NAGPUR Through its SECRETARY SMT. SABITA W/O CHANDRAKANT BISWAS PRESENT ADDRESS - R/O. BANERJEE LAYOUT, BHAGWAN NAGAR, IN FRONT BANK OF MAHARASHTRA , NAGPUR,MAHARASHTRA.
.......Petitioner(s) Versus SHRI MOHAN HANJARI JADHAV PRESENT ADDRESS - R/O. IV TYPE, 27/1, MSEB COLONY, KORADI, TAH. KAMPTEE, DIST. NAGPURNAGPUR,MAHARASHTRA.
.......Respondent(s) REVISION PETITION NO. SC/CB2/27/RP/32/2025 WITH SC/CB2/27/IA/97/2025 (STAY) NEETA CO OPERATIVE HOUSING SOCIETY LTD. NAGPUR Through its SECRETARY SMT. SABITA W/O CHANDRAKANT BISWAS PRESENT ADDRESS - R/O. BANERJEE LAYOUT, BHAGWAN NAAR, IN FRONT BANK OF MAHARASHTRA , NAGPUR,MAHARASHTRA.
.......Petitioner(s) Versus SMT. SADHANA TEKCHAND RAMTEKE PRESENT ADDRESS - R/O. VIRAJ PARK, CHATURANG GRUHA NIRMAN SANSTHA, BUILDING NO. 3, PLOT NO. 6, PANJARI, WARDHA ROAD, OPP. HOTEL MAREDIAN, , NAGPUR,MAHARASHTRA.
.......Respondent(s) REVISION PETITION NO. SC/CB2/27/RP/37/2025 WITH SC/CB2/27/IA/102/2025 (STAY) NEETA CO OPERATIVE HOUSING SOCIETY LTD. NAGPUR Through its SECRETARY SMT. SABITA W/O CHANDRAKANT BISWAS PRESENT ADDRESS - R/O. BANERJEE LAYOUT, BHAGWAN NAGAR, IN FRONT BANK OF MAHARSHTRA, , NAGPUR,MAHARASHTRA.
.......Petitioner(s) Versus SHRI INDAL PRATAP PAWAR PRESENT ADDRESS - R/O. PLOT NO. 45, MAHARANA COLONY, ABHAY NAGAR, MANEWADA RING ROAD, , NAGPUR,MAHARASHTRA.
.......Respondent(s) REVISION PETITION NO. SC/CB2/27/RP/38/2025 WITH SC/CB2/27/IA/103/2025 (STAY) NEETA CO OPERATIVE HOUSING SOCIETY LTD. NAGPUR Through its SECRETARY SMT. SABITA W/O CHANDRAKANT BISWAS PRESENT ADDRESS - R/O. BANERJEE LAYOUT,BHAGWAN NAGAR, IN FRONT BANK OF MAHARASHTRA , NAGPUR,MAHARASHTRA.
.......Petitioner(s) Versus SHRI UTTAM BABULAL RATHOD PRESENT ADDRESS - R/O. PLOT NO. 69, SUMIT SOCIETY, GODHANI ROAD, ZINGABAI TAKALI, NAGPUR , NAGPUR,MAHARASHTRA.
.......Respondent(s) REVISION PETITION NO. SC/CB2/27/RP/34/2025 WITH SC/CB2/27/IA/98/2025 (STAY) NEETA CO OPERATIVE HOUSING SOCIETY LTD. NAGPUR Through its SECRETARY SMT. SABITA W/O CHANDRAKANT BISWAS PRESENT ADDRESS - R/O. BANERJEE LAYOUT, BHAGWAN NAGAR, IN FRONT BANK OF MAHARASHTRA , NAGPUR,MAHARASHTRA.
.......Petitioner(s) Versus SHRI INDAL BANDUJI CHAWHAN PRESENT ADDRESS - R/O. C-17-01, CTPS COLONY, URJA NAGAR, CHANDRAPUR,MAHARASHTRA.
.......Respondent(s) REVISION PETITION NO. SC/CB2/27/RP/35/2025 WITH SC/CB2/27/IA/100/2025 (STAY) NEETA CO OPERATIVE HOUSING SOCIETY LTD. NAGPUR Through its SECRETARY SMT. SABITA W/O CHANDRAKANT BISWAS PRESENT ADDRESS - R/O. BANERJEE LAYOUT, BHAGWAN NAGAR, IN FRONT BANK OF MAHARASHTRA , NAGPUR,MAHARASHTRA.
.......Petitioner(s) Versus SMT. PUSHPA BHAGWAN MOON PRESENT ADDRESS - R/O. 115, LOKHANDE NAGAR, NAGPUR,MAHARASHTRA.
.......Respondent(s) REVISION PETITION NO. SC/CB2/27/RP/36/2025 WITH SC/CB2/27/IA/101/2025 (STAY) NEETA CO OPERATIVE HOUSING SOCIETY LTD. NAGPUR Through its SECRETARY Smt. SaBita Chandrakant Biswas PRESENT ADDRESS - RO. BANERJEE LAYOUT, BHAGWAN NAGAR, OPP. BANK OF MAHARASHTRA, , NAGPUR,MAHARASHTRA.
.......Petitioner(s) Versus SHRI. YASHWANT S/O DHANU RATHOD PRESENT ADDRESS - R/O. L-40, GURUARPAN, VIDARBHA HOUSING SOCIETY, BAJORIYA NAGAR, , YAVATMAL,MAHARASHTRA.
.......Respondent(s) BEFORE:
HON'BLE MRS. KALYANI KAPSE , PRESIDING MEMBER HON'BLE MS. SHAILA D. WANDHARE , MEMBER FOR THE PETITIONER:
ADV. S.D. MISHRA FOR THE RESPONDENT:
.
DATED: 02/03/2026 ORDER (Delivered on 02/03//2026) Per Mrs Kalyani Kapse, Hon'ble Presiding Member Revision petitioner is present through Secretary Smt. Sabita Chandrakant Biswas along with Adv. S.B. Mishra. Today she filed pursis which is signed by the Secretary and Advocate S.D. Mishra. She submitted that she wants to withdraw the revision petitions. Permission is granted to withdraw the revision petitions. Revision petitions are disposed of as withdrawn.
..................J KALYANI KAPSE PRESIDING MEMBER ..................J SHAILA D. WANDHARE MEMBER