Andhra Pradesh High Court - Amravati
M S Nagar Hamalies Labour Contract ... vs The State Of Ap on 9 December, 2024
APHC010078602023
IN THE HIGH COURT OF ANDHRA PRADESH
AT AMARAVATI [3329]
(Special Original Jurisdiction)
MONDAY ,THE NINTH DAY OF DECEMBER
TWO THOUSAND AND TWENTY FOUR
PRESENT
THE HONOURABLE SRI JUSTICE VENKATESWARLU NIMMAGADDA
WRIT PETITION NO: 3889/2023
Between:
M S Nagar Hamalies Labour Contract Co-operative ...PETITIONER
Society Ltd.
AND
The State Of Ap and Others ...RESPONDENT(S)
Counsel for the Petitioner:
1. K RATHANGA PANI REDDY Counsel for the Respondent(S):
1. GP FOR HOME
2. GP FOR CIVIL SUPPLIES
3. GP FOR TRANSPORT The Court made the following ORDER:-
1. Learned counsel for the petitioner filed a letter dated 06.12.2024 seeking permission of this Court to withdraw the Writ Petition.
2. Permission as sought for is accorded.
3. Accordingly, the Writ Petition is dismissed as withdrawn.
No costs.
As a sequel, miscellaneous petitions, if any, pending shall stand closed.
______________________________________ VENKATESWARLU NIMMAGADDA, J 09.12.2024 klk 271 HON'BLE SRI JUSTICE VENKATESWARLU NIMMAGADDA WRIT PETITION NO.3889 OF 2023 09.12.2024 klk