Section 5(iv) in Bihar Enlistment of Contractors Rules, 1992
(iv)Class II - Contractors desiring enlistment in this class having previous experience of work and satisfy the condition of work experience as explained in Class-II, para 7 (a) of this Rule and is neither degree or diploma holder, will have to employ one qualified Graduate Engineer on full time basis. But when the desiring individual Contractor is himself a degree or diploma holder, the employment of degree holder will be at his discretion. In case of a firm, one of the partner of the firm must be degree holder Engineer.
