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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(1) in Shatabdi Anna Kalash Yojana Rules, 2011

(1)If any difficulty arises in the interpretation of these rules or implementation of the yojana, the Disaster Management Department shall be competent to interpret it and issue instruction for its implementation. The decision of this department in all such matters shall be final and binding.