Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(g) in The Alliance University Act, 2010 (g)“Committees” means the Nominating Committee, Finance Committee, the Distance Education Committee, and any other committees formed by the various functionaries of the University as the case may be;
