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State of Assam - Section

Section 14 in The Dibrugarh University Act, 1965

14. Authorities of the University.

- The following shall be the authorities of the University ;
(i)the Court ;
(ii)the Executive Council;
(iii)the Academic Council;
(iv)the Post-Graduate Board ;
(v)the Under-Graduate Board ;
(vi)the Finance Committee ;
(vii)the Selection Committee ; and
(viii)such other authorities as may be declared by the Statutes to be the authorities of the University.