Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(k) in Punjab Document Writers Licensing Rules, 1961

(k)shall not change his place for which he holds the licence without the previous permission of the Inspector-General of Registration;