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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(3) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

(3)Requests for preparing lunch, dinner, etc., after the arrival of the visitor, may be complied with, without insisting on any advance payment, in case of the functionaries specified in Rule 5.