Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(2) in Competition Commission of India (Procedure in regard to the transaction of business relating to combinations) Regulations, 2011 (2)For the purposes of these regulations, reference to "days" shall mean calendar days unless otherwise specified in these regulations or the Act.
