Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47(8)] [Section 47] [Entire Act]

State of Madhya Pradesh - Subsection

Section 47(8)(i) in The M.P. Civil Services (Pension) Rules, 1976

(i)Except as provided in sub-rule (7) the family pension shall not be payable to more than one member of the family at the same time.