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State of Kerala - Section

Section 122 in Kerala Municipality Building Rules, 1999

122. Provisions regarding distance from road, etc.

(1)The minimum distance between the plot boundary abutting any street other than National Highway, State Highways, or District roads or other roads notified by the Municipality and a hut shall be 1.00 metre.
(2)All sides including the front and rear shall have minimum 60 cms distance from all the boundaries other than that abutting a road.