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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(2)(b) in The India Belting And Cotton Mills Limited (Acquisition And Transfer Of Undertakings) Act, 1992

(b)the form and the manner in which, and the conditions under which, the Custodian or Custodians shall maintain accounts as required by section 12;