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State of Arunachal Pradesh - Section

Section 12 in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

12. National and International Accreditation.

(1)The University will seek accreditation from respective national and international accreditation bodies;
(2)The University shall obtain prior permission/ approval from National Accreditation bodies like NCTE, BCI. AICTE, etc before commencing any course required permission or recognition from concerned bodies, if required by any law for the time being in force, shall be obtained ;
(3)As regards other Programmes on technical education the relevant laws, rules, regulations etc. in the matter of obtaining approval/ recognition or maintain standards shall apply to the University;