Delhi High Court - Orders
Insight Aviation Fzco Through ... vs Directorate General Of Civil Aviation & ... on 21 August, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 16991/2022 and CM APPLs.53852/2022, 36792/2023
INSIGHT AVIATION FZCO THROUGH AUTHORIZED
REPRESENTATIVE JITNDERPAL SINGH DIHILLON & ANR.
.....Petitioners
Through:
versus
DIRECTORATE GENERAL OF CIVIL AVIATION & ANR.
.....Respondents
Through: Mr. Shoumendu Mukherji, Sr. Panel
Counsel, Ms. Megha Sharma, Mr.
Mehul Sachan, Advs. and Mr. Hardik
Bedi, GP, UOI (through v/c)
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 21.08.2025
1. The Court has not assembled today as the Hon'ble Judge is presiding over a Tribunal constituted under the Unlawful Activities (Prevention) Act.
2. Re-notify on 03.12.2025.
By order Court Master AUGUST 21, 2025/cl This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/08/2025 at 23:01:03