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Supreme Court - Daily Orders

Madan Mohan Das And Ors vs Sanatan Mathura And Ors on 11 August, 2017

Bench: S.A. Bobde, L. Nageswara Rao

     ITEM NO.31                              COURT NO.8                 SECTION XVI

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No......./2017
                                                   Diary No(s). 9838/2017

     (Arising out of impugned final judgment and order dated 29-09-2016
     in CO No.2081/2008 passed by the High Court Of Calcutta)

     MADAN MOHAN DAS AND ORS                                            Petitioner(s)

                                                    VERSUS

     SANATAN MATHURA & ORS.                                            Respondent(s)

     (With appln.(s) for condonation of delay in filing SLP and for
     condonation of delay in re-filing SLP and for exemption from
     filing O.T.)

     Date : 11-08-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO

     For Petitioner(s)                 Ms. Daisy Hannah, Adv.
                                       Mr. Shekhar Kumar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The special leave petition is dismissed.

As a sequel to the above, pending interlocutory applications, if any, stand disposed of.

(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2017.08.11 17:07:40 IST Reason: