Supreme Court - Daily Orders
Madan Mohan Das And Ors vs Sanatan Mathura And Ors on 11 August, 2017
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.31 COURT NO.8 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No......./2017
Diary No(s). 9838/2017
(Arising out of impugned final judgment and order dated 29-09-2016
in CO No.2081/2008 passed by the High Court Of Calcutta)
MADAN MOHAN DAS AND ORS Petitioner(s)
VERSUS
SANATAN MATHURA & ORS. Respondent(s)
(With appln.(s) for condonation of delay in filing SLP and for
condonation of delay in re-filing SLP and for exemption from
filing O.T.)
Date : 11-08-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Ms. Daisy Hannah, Adv.
Mr. Shekhar Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
As a sequel to the above, pending interlocutory applications, if any, stand disposed of.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2017.08.11 17:07:40 IST Reason: