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Bombay High Court

Nakul S/O. Anantrao Deshmukh vs Padmini W/O Nakul Deshmukh on 16 November, 2022

Bench: Nitin Jamdar, Sharmila U. Deshmukh

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CIVIL APPELLATE JURISDICTION

            INTERIM APPLICATION st. NO. 12417 OF 2022
                              IN
            FAMILY COURT APPEAL st. NO. 12414 OF 2022
                              with
            FAMILY COURT APPEAL st. NO. 12421 OF 2022

Nakul s/o Anantrao Deshmukh.                              ...Appellant.
        Versus
Padmini w/o Nakul Deshmukh.                               ..Respondent.

None for the Appellant.
Mr. Ameya S. Tamhane for the Respondent.

                         CORAM :                 NITIN JAMDAR &
                                                 SHARMILA U. DESHUMKH, JJ.

DATE : 16 November 2022.

P.C. :

The matter is circulated for urgent orders. When called out, none appears for the Appellant. Learned counsel for the Respondent is present.

2. Stand over to 7 December 2022. All office objections be removed before the next date.





(SHARMILA U. DESHMUKH, J.)                                (NITIN JAMDAR, J.)


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patilsr

                        Digitally signed
                        by SACHIN
             SACHIN     RAMCHANDRA
             RAMCHANDRA PATIL
             PATIL      Date:
                        2022.11.17
                        14:50:58 +0530