Bombay High Court
Nakul S/O. Anantrao Deshmukh vs Padmini W/O Nakul Deshmukh on 16 November, 2022
Bench: Nitin Jamdar, Sharmila U. Deshmukh
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION st. NO. 12417 OF 2022
IN
FAMILY COURT APPEAL st. NO. 12414 OF 2022
with
FAMILY COURT APPEAL st. NO. 12421 OF 2022
Nakul s/o Anantrao Deshmukh. ...Appellant.
Versus
Padmini w/o Nakul Deshmukh. ..Respondent.
None for the Appellant.
Mr. Ameya S. Tamhane for the Respondent.
CORAM : NITIN JAMDAR &
SHARMILA U. DESHUMKH, JJ.
DATE : 16 November 2022.
P.C. :
The matter is circulated for urgent orders. When called out, none appears for the Appellant. Learned counsel for the Respondent is present.
2. Stand over to 7 December 2022. All office objections be removed before the next date.
(SHARMILA U. DESHMUKH, J.) (NITIN JAMDAR, J.)
1of 1
patilsr
Digitally signed
by SACHIN
SACHIN RAMCHANDRA
RAMCHANDRA PATIL
PATIL Date:
2022.11.17
14:50:58 +0530